High Courts18 Jan 2001Dismissed
Subhas Sinha Vs Kanti Sinha
Gauhati High Court · (2001) 1 GLT 613
Civil Procedure Code, 1908 (CPC) — Section 107Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 23 of 24
High Courts17 Jan 2001
Vijay Kumar Sharma Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2001) 1 GLT 189
Constitution of India, 1950 — Article 226, 309
High Courts17 Jan 2001Allowed
Kanakeswar Narzary and Another Vs State of Assam and Others
Gauhati High Court · AIR 2001 Guw 189 : (2001) 1 GLT 8
Bodoland Autonomous Council Act, 1993 — Section 10, 12, 19, 50, 62
High Courts16 Jan 2001
Ch. Surchandra Singh Vs State of Manipur and Another
Gauhati High Court · (2003) 3 GLR 518
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 309, 311(2)
High Courts12 Jan 2001Allowed
Kanika Hazarika and Others Vs Sreeam Barthakur and Others
Gauhati High Court · (2002) ACJ 159 : (2001) 1 GLT 82
Motor Vehicles Act, 1939 — Section 110
High Courts12 Jan 2001Allowed
Baharul Islam (CT) Vs Union of India (UOI) and Others
Gauhati High Court · (2001) 1 GLT 621
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27, 28Constitution of India, 1950 — Article 311(2)
High Courts12 Jan 2001Dismissed
Pranab Kumar Saha Vs State of Tripura and Others
Gauhati High Court · (2001) 1 GLT 214
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 184Partnership Act, 1932 — Section 19, 32, 32(3), 33
High Courts11 Jan 2001
Md. Gazi Khan Vs State of Manipur
Gauhati High Court · (2001) CriLJ 1140 : (2002) 80 ECC 442 : (2001) 1 GLT 209
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts10 Jan 2001
Talo Tama Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2001) 1 GLT 508
High Courts10 Jan 2001
Dr. Dilip Kumar Sarkar Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 182
High Courts10 Jan 2001Allowed
Dilip Kumar Sarkar Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 182
Constitution of India, 1950 — Article 226
High Courts10 Jan 2001Allowed
Binanda Ch. Baruah Vs Bhadreswar Koch @ Bhadreswar Deka
Gauhati High Court · (2001) 1 GLT 99
Evidence Act, 1872 — Section 67, 68
High Courts09 Jan 2001
Rina Sikdar Vs Union of India (UOI) and Another
Gauhati High Court · (2002) 1 GLT 83
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1), 80(2)
High Courts09 Jan 2001
Satya Prasad Das Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 178
Assam Civil Services (Conduct) Rules, 1965 — Rule 3Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 9, 9(1)Constitution of India, 1950 — Article 226
High Courts08 Jan 2001Allowed
State of Tripura and Another Vs Tripura Bus Syndicate
Gauhati High Court · (2001) 1 GLT 203
Constitution of India, 1950 — Article 366, 366(29A)Sales of Goods Act, 1930 — Section 2(7)Tripura Sales Tax Act, 1976 — Section 2, 3
High Courts05 Jan 2001Allowed
Md. Matiur Rahman Vs Ramjan Ali
Gauhati High Court · AIR 2001 Guw 148 : (2001) 1 GLT 192
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 9 Rule 13, 99
High Courts05 Jan 2001Allowed
Pijupara Haridoba Paharpara Jallally Matchya Babyasai Sampradai Society Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 139
Constitution of India, 1950 — Article 226Fisheries Rules, 1953 — Rule 12
High Courts05 Jan 2001Dismissed
Abani Saikia Vs Hindustan Paper Corporation Ltd. and Others
Gauhati High Court · (2001) 1 GLT 124
Constitution of India, 1950 — Article 226
High Courts05 Jan 2001Dismissed
Mukut Chandra Borah Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 56
Constitution of India, 1950 — Article 226
High Courts05 Jan 2001Dismissed
Dipty Chakraborty Vs Santosh Kumar Chakraborty
Gauhati High Court · (2001) 1 GLT 360
Succession Act, 1925 — Section 61, 63, 70