High Courts14 Feb 2001Allowed
P. Lalremliana Vs State of Mizoram and Others
Gauhati High Court · (2001) 1 GLT 350
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 21 of 24
High Courts14 Feb 2001
Murari Tea Industries Vs ASEB and Others
Gauhati High Court · (2001) 1 GLT 285
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 49(1)
High Courts14 Feb 2001Dismissed
Robert Zosanga Vs State of Mizoram and Others
Gauhati High Court · (2001) 1 GLT 314
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts14 Feb 2001Dismissed
Anindya Kumar Bhattacharjee and Others Vs State of Tripura and Others
Gauhati High Court · (2001) 1 GLT 352
Constitution of India, 1950 — Article 16, 16(4), 16(4A), 309Tripura Civil Services Rules, 1967 — Rule 18, 29, 3, 30, 4(2)
High Courts13 Feb 2001Allowed
Rajesh Sharma Vs Assistant Commissioner of Income Tax and Another
Gauhati High Court · (2001) 1 GLT 278
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(11), 132(5), 132A, 132B
High Courts12 Feb 2001Dismissed
Phani Bhusan Sharma Vs Executive Director, ASFC and Others
Gauhati High Court · (2001) 1 GLT 395
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9
High Courts12 Feb 2001Allowed
R. Lal Biakthanga Vs State of Mizoram and Others
Gauhati High Court · (2001) 1 GLT 348
High Courts11 Feb 2001Allowed
Tori Nyokir and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 1 GLT 497
Constitution of India, 1950 — Article 226
High Courts09 Feb 2001
Swapan Kumar Handique and Others Vs Padma Dhar Deka and Others
Gauhati High Court · (2001) 1 GLT 281
Assam State Electricity Board Engineering Service Regulations, 1973 — Regulation 12, 12Electricity (Supply) Act, 1948 — Section 20, 23, 24, 47, 49
High Courts09 Feb 2001
Lalneihzovi Vs North Eastern Hill University and Others
Gauhati High Court · (2001) 1 GLT 323
Constitution of India, 1950 — Article 41
High Courts09 Feb 2001
Tarun Ch. Barman L.Rs. of Durga Charan Barman Vs Collector
Gauhati High Court · (2001) 1 GLT 259
Land Acquisition Act, 1894 — Section 4
High Courts08 Feb 2001Partly Allowed
Dhirendra Kumar Rabha and Others Vs Member, Motor Accident Claims Tribunal and Others
Gauhati High Court · (2001) 2 ACC 633 : (2003) ACJ 1100 : (2001) 1 GLT 388
Motor Vehicles Act, 1939 — Section 92Motor Vehicles Act, 1988 — Section 168(1)
High Courts08 Feb 2001
Batkynti Shabong Vs Meghalaya State Electricity Board and Ors.
Gauhati High Court · (2001) 2 GLJ 439
Assam State Electricity Board Employees (General Services) Regulations, 1960 — Regulation 10(viii), 10(viii)Meghalaya State Electricity Board Employees (Discipline and Appeal) Regulations, 1996 — Regulation 9B(e), 9B(e)
High Courts08 Feb 2001
Bridar Kharbani Vs State of Meghalaya
Gauhati High Court · (2001) 2 GLJ 32
Civil Procedure Code, 1908 — Order 1 Rule 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226, 226
High Courts07 Feb 2001
Biman Chandra Saha Vs State of Tripura and Others
Gauhati High Court · (2001) 1 GLT 356
Constitution of India, 1950 — Article 226Tripura Housing Board Act, 1979 — Section 12, 12(1), 12(2)
High Courts06 Feb 2001Partly Allowed
Anil Chandra Debnath Vs State Bank of India
Gauhati High Court · AIR 2001 Guw 119 : (2001) 1 GLT 381
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 11, 151, 34, 34(1)
High Courts05 Feb 2001
Md. Jabed Ali Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 281
High Courts05 Feb 2001Allowed
Tilendra Nath Mahanta Vs United Bank of India and Others
Gauhati High Court · AIR 2002 Guw 1 : (2002) 111 CompCas 571 : (2001) 1 GLT 397
Contract Act, 1872 — Section 148, 171
High Courts05 Feb 2001Dismissed
Prafulla Kumar Mahanta Vs Kanak Sen Deka and Others
Gauhati High Court · (2001) CriLJ 2333 : (2001) 1 GLT 252
Contempt of Courts Act, 1971 — Section 2
High Courts02 Feb 2001Allowed
National Insurance Co. Ltd. Vs Chandra Prava Barman and Others
Gauhati High Court · (2001) 1 GLT 207
Constitution of India, 1950 — Article 227