High Courts28 Feb 2001Allowed
Sumitra Bala Roy Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 570
Penal Code, 1860 (IPC) — Section 279, 304, 337, 338, 427(A)
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 20 of 24
High Courts28 Feb 2001Dismissed
Pradip Kumar Das Vs State of Tripura and Others
Gauhati High Court · (2001) 2 GLT 60
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 14(1), 16(1)Constitution of India, 1950 — Article 226
High Courts28 Feb 2001
National Insurance Co. Ltd. Vs Chandreswar Thakur and Others
Gauhati High Court · (2001) 1 GLT 393
Motor Vehicles Act, 1988 — Section 170
High Courts27 Feb 2001Allowed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Member, Motor Accidents Claims Tribunal and Others
Gauhati High Court · (2003) ACJ 932 : (2001) 1 GLT 392
Motor Vehicles Act, 1988 — Section 149, 170
High Courts26 Feb 2001
Naserali Mandal and Others Vs State of Assam and Others
Gauhati High Court · (2001) 2 GLT 470
High Courts26 Feb 2001
Swadesh Lal Roy Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 332
Constitution of India, 1950 — Article 298, 299, 300
High Courts23 Feb 2001Dismissed
Moni Gogi @ Khagen Gogoi Vs State of Assam
Gauhati High Court · (2001) CriLJ 2314
Penal Code, 1860 (IPC) — Section 302
High Courts23 Feb 2001
Ghulam Rabbani Vs State of Assam
Gauhati High Court · (2001) CriLJ 2331 : (2001) 1 GLT 386
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 197, 401, 482
High Courts22 Feb 2001
Commissioner of Income Tax Vs Mintu Kalita
Gauhati High Court · (2001) 117 TAXMAN 388
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts20 Feb 2001
Jatin Kalita Vs Hindustan Paper Corporation Ltd. and Others
Gauhati High Court · (2001) 02 GAU CK 0042
Constitution of India, 1950 — Article 14
High Courts20 Feb 2001Allowed
Misrimaya Pradhan and Another Vs Chitramaya Pradhan
Gauhati High Court · (2002) 2 GLT 178
Evidence Act, 1872 — Section 67Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts20 Feb 2001Allowed
Nipamacha Singh and Others Vs Secretary, Manipur Lagislative Assembly and Others
Gauhati High Court · (2001) 1 GLT 228
Constitution of India, 1950 — Article 174, 176, 179, 180, 181Manipur Legislative Assembly Procedure and Conduct of Business Rules — Rule 127, 130, 307, 307(1), 307(2)
High Courts19 Feb 2001
State of Nagaland and Another Vs Chosayi
Gauhati High Court · (2001) 1 GLT 330
Constitution of India, 1950 — Article 226
High Courts19 Feb 2001Allowed
Union of India (UOI) and Others Vs Gurucharanjit Kaur
Gauhati High Court · (2001) 1 GLT 334
High Courts16 Feb 2001Allowed
Ratna Paul and Others Vs Subhash Ranjan Paul and Another
Gauhati High Court · AIR 2001 Guw 133 : (2001) 1 GLT 244
Assam Town and Country Planning Act, 1959 — Section 63Specific Relief Act, 1963 — Section 41
High Courts16 Feb 2001Allowed
Proveen Choudhury and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2001) 1 GLT 342
High Courts16 Feb 2001
Pachhunga University College and Another Vs North Eastern Hill University and Others
Gauhati High Court · (2001) 1 GLT 318
North Eastern Hill University Act, 1973 — Section 2
High Courts16 Feb 2001Dismissed
Commissioner of Income Tax Vs Assam Tribune
Gauhati High Court · (2002) 253 ITR 93
Income Tax Act, 1961 — Section 43B
High Courts15 Feb 2001Dismissed
Kripesh Ranjan Nath Vs Sukla Rani Nath
Gauhati High Court · (2001) 1 GLT 368
Hindu Marriage Act, 1955 — Section 13(1), 25, 28