High Courts24 Feb 2006Dismissed
Deepak Kumar Biswas Vs National Insurance Co. Ltd. and Another
Gauhati High Court · AIR 2006 Guw 110 : (2006) GLT 353 Supp
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 46 of 54
High Courts24 Feb 2006Dismissed
Dilip Kumar Saha and Another Vs Ratna Das and Another
Gauhati High Court · (2006) 110 FLR 1020 : (2006) 2 GLR 489 : (2006) 2 GLT 300
Workmens Compensation Act, 1923 — Section 10, 10(1), 4, 4A, 4A(2)
High Courts24 Feb 2006Dismissed
Sirajur Islam Chowdhury (Md.) Vs State of Tripura and Others
Gauhati High Court · (2006) GLT 146 Supp
Constitution of India, 1950 — Article 14, 16
High Courts24 Feb 2006
Min Gayang Vs State of Meghalaya and Others
Gauhati High Court · (2006) GLT 544 Supp
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 4, 4(1), 5A, 6
High Courts24 Feb 2006
Priyalal Sarkar Vs State of Tripura
Gauhati High Court · (2006) GLT 663 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts23 Feb 2006
Wakambam Upendro Singh Vs State of Manipur and Anr.
Gauhati High Court · (2006) 02 GAU CK 0054
High Courts23 Feb 2006
Wikhom Joychandra Singh Vs State of Manipur and Anr.
Gauhati High Court · (2006) 02 GAU CK 0053
High Courts23 Feb 2006
Oinam Dhaneswar Singh Vs State of Manipur
Gauhati High Court · (2006) 02 GAU CK 0052
High Courts23 Feb 2006
M.Tomba Singh Vs State of Manipur and Anr.
Gauhati High Court · (2006) 02 GAU CK 0050
High Courts23 Feb 2006
Pungsubam Manglem Singh Vs State of Manipur
Gauhati High Court · (2006) 02 GAU CK 0049
High Courts23 Feb 2006
Sougaijam Gojen Singh and Ors. Vs State of Manipur and Ors.
Gauhati High Court · (2006) 02 GAU CK 0048
High Courts23 Feb 2006Dismissed
All Assam Recognised Middle English Teachers'' Association Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLR 521 : (2006) GLT 522 Supp
Constitution of India, 1950 — Article 14, 226
High Courts23 Feb 2006
Km.Thaonaojam Nungshi Devi Vs State of Manipur and Ors.
Gauhati High Court · (2006) 02 GAU CK 0029
High Courts23 Feb 2006Allowed
Pubali Housing Co-operative Society Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2006) 109 FLR 176 : (2006) 2 GLR 496 : (2006) 2 LLJ 936
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 7A
High Courts23 Feb 2006
Khana Rani Deb and Others Legal Hiers of Matilal Deb Vs Ramendra Deb and Others
Gauhati High Court · (2006) GLT 495 Supp
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18
High Courts22 Feb 2006
Reboti Ray Vs Sashi Kanta Budhia @ Agarwal
Gauhati High Court · (2006) 3 GLR 42 : (2006) 2 GLT 311
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 1, Order 9 Rule 2Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts22 Feb 2006Allowed
Nazrul Islam Vs Mustt. Sajeda Begum
Gauhati High Court · AIR 2006 Guw 159
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Feb 2006Dismissed
Chandan Kumar Gope Vs Jaba Nandi
Gauhati High Court · (2006) 2 GLT 73
Civil Procedure Code Amendment Act, 1999 — Order 22 Rule 3, Order 7 Rule 6, 115(1)Civil Procedure Code, 1908 (CPC) — Section 115, 115, 151Limitation Act, 1963 — Article 123, 5
High Courts22 Feb 2006
Rocky Dev Burman Vs Lohit Prakash Dutta and Another
Gauhati High Court · (2007) 1 ACC 34 : (2007) ACJ 1162 : (2006) 2 GLR 750 : (2006) GLT 306 Supp
High Courts22 Feb 2006Allowed
P.P. Singh Rajput Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLR 205 : (2006) 2 GLT 303
Constitution of India, 1950 — Article 12, 14, 226