High Courts09 Mar 2006
Brahmacharimayum Gourachandra Sharma Vs State of Manipur and Ors.
Gauhati High Court · (2006) 03 GAU CK 0068
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 44 of 54
High Courts08 Mar 2006
W.Birkumar Vs State of Manipur and Ors.
Gauhati High Court · (2006) 03 GAU CK 0086
High Courts08 Mar 2006
Mayengbam Janeshor Singh of Wabagai Vs State of Manipur and Anr.
Gauhati High Court · (2006) 03 GAU CK 0062
High Courts08 Mar 2006
A.K.Nandalala Singh Vs State of Manipur and Ors.
Gauhati High Court · (2006) 03 GAU CK 0044
High Courts08 Mar 2006
Bijita Saha Vs State of Tripura
Gauhati High Court · (2006) 2 GLT 25
Constitution of India, 1950 — Article 226, 226
High Courts08 Mar 2006
Sushanta Protim Pathak and Another Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 270
High Courts07 Mar 2006
Mecken Sing N. Marak Vs State of Meghalaya and Others
Gauhati High Court · (2006) GLT 316 Supp
Assam Police Manual — Rule 66Penal Code, 1860 (IPC) — Section 328, 379
High Courts07 Mar 2006
Leishangthem Rashbihari and Ors. Vs Chief Secretary/Commissioner (DP) Government of Manipur and Ors.
Gauhati High Court · (2006) 03 GAU CK 0087
High Courts07 Mar 2006Dismissed
Union of India (UOI) and Others Vs Mumtaz Ahmed
Gauhati High Court · (2007) ACJ 2675 : (2007) 1 GLR 383 : (2006) GLT 637 Supp
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts07 Mar 2006
Amal Kumar Baruah Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLR 106 : (2006) 2 GLT 569
Assam Civil Services (Conduct) Rules, 1965 — Rule 26Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 302, 320(2), 320(8)
High Courts07 Mar 2006
Yogendra Prasad Pandey Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2006) GLT 787 Supp
High Courts06 Mar 2006
Angom Jokeshwor Singh Vs State of Manipur and Anr.
Gauhati High Court · (2006) 03 GAU CK 0085
High Courts06 Mar 2006
Ningthoujam Ongbi Pishakmacha Devi Vs State of Manipur and Ors.
Gauhati High Court · (2006) 03 GAU CK 0083
High Courts06 Mar 2006
N.Amumacha Singh and Ors. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 03 GAU CK 0064
High Courts06 Mar 2006
Hussain Ali and Others Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLR 666 : (2006) 2 GLT 609
Assam Animal Husbandry and Veterinary Subordinate Service Rules, 2002 — Rule 127
High Courts06 Mar 2006
State of Nagaland and Others Vs Raj Bhandar Gurung
Gauhati High Court · (2007) 2 GLR 369
Constitution of India, 1950 — Article 226
High Courts03 Mar 2006
Thoidingjam Shanti Devi and Ors. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 03 GAU CK 0080
High Courts03 Mar 2006
R.K.Jitkumar Singh and Ors. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 03 GAU CK 0074
High Courts03 Mar 2006
Thingom Mani Singh Vs Manipur University
Gauhati High Court · (2006) 03 GAU CK 0073
High Courts03 Mar 2006
Veikholhing Gangte and Anr. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 03 GAU CK 0063