High Courts04 Jan 2006Allowed
Mihir Das Vs State of Tripura
Gauhati High Court · (2006) CriLJ 1500 : (2007) 1 GLR 392 : (2006) GLT 633 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 361, 366
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 54 of 54
High Courts04 Jan 2006Dismissed
Ashutosh Gope Vs State of Tripura and Others
Gauhati High Court · (2006) 2 GLT 38
Constitution of India, 1950 — Article 14, 16, 226, 32Penal Code, 1860 (IPC) — Section 307, 323Police Regulations of Bengal, 1943 — Rule 861
High Courts03 Jan 2006Dismissed
Jyotirmay Kar Vs State of Nagaland and Others
Gauhati High Court · (2006) 2 GLR 166
High Courts03 Jan 2006
Mudek Boje Vs Chidananda Moral and Others
Gauhati High Court · (2006) 2 GLR 353
Constitution of India, 1950 — Article 226, 309
High Courts03 Jan 2006Allowed
Smt. Sashi Prabha Devi Vs State of Assam
Gauhati High Court · (2006) CriLJ 1762
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 107, 306
High Courts03 Jan 2006Allowed
Rup Jyoti Das Vs Beron Saikia
Gauhati High Court · AIR 2006 Guw 125 : (2006) 1 GLT 426
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1), 13(B), 14, 15
High Courts03 Jan 2006Dismissed
Jagat Ram Barthakur Vs State of Assam
Gauhati High Court · (2006) 2 GLR 160
Constitution of India, 1950 — Article 226, 309
High Courts03 Jan 2006Dismissed
Bengin Mack Vs Union of India (UOI) and Others
Gauhati High Court · (2006) 2 GLR 163
Constitution of India, 1950 — Article 309
High Courts03 Jan 2006
Usha Singh Vs Bijay Kr. Rawani
Gauhati High Court · (2006) GLT 579 Supp
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Jan 2006
Haobam Sunil Singh Vs State of Manipur
Gauhati High Court · (2006) 01 GAU CK 0043
High Courts01 Jan 2006
Santi Prasad Goenka Vs Union of India(CBI)
Gauhati High Court · (2006) 4 GLT 448
Criminal Procedure Code, 1973 — Section 227Criminal Procedure Code, 1973 (CrPC) — Section 227