High Courts10 Feb 2006Allowed
Jagnabalkya Chakraborty Vs Bidyarthi Chakraborty and Others
Gauhati High Court · AIR 2006 Guw 120 : (2006) 2 GLR 543 : (2006) 1 GLT 560
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 48 of 54
High Courts09 Feb 2006
Mufajjil Ali @ Maijul and Another Vs State of Assam
Gauhati High Court · (2006) GLT 301 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Feb 2006
Jatindra Nath Gogoi Vs Union of India and Ors.
Gauhati High Court · (2007) 3 GLT 282
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54Constitution of India, 1950 — Article 226, 226
High Courts09 Feb 2006
Juber Ahmed Vs State of Assam and Others
Gauhati High Court · (2006) 109 FLR 472 : (2006) 2 GLR 775
High Courts09 Feb 2006
United India Insurance Co. Ltd. Vs Mrinalini Talukdar and Others
Gauhati High Court · (2007) 1 ACC 557 : (2008) ACJ 131
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 171
High Courts09 Feb 2006
Sahidul Islam Vs State of Assam
Gauhati High Court · (2006) GLT 479 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(2), 164(3), 164(4), 313Penal Code, 1860 (IPC) — Section 302
High Courts08 Feb 2006Dismissed
Amaresh Narayan Choudhury Vs United Bank of India and Others
Gauhati High Court · (2006) GLT 50 Supp
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts07 Feb 2006Dismissed
Ameya Developers Pvt. Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 471
High Courts07 Feb 2006
Pradip Kumar Dutta Vs State of Assam and Ors.
Gauhati High Court · (2007) 3 GLT 700
Constitution of India, 1950 — Article 226, 226
High Courts07 Feb 2006Allowed
Manmatha Rajan Tribedi Vs Gopal Krishna T.E. Co. (P.) Ltd. and Others
Gauhati High Court · (2006) 2 GLR 565 : (2006) GLT 718 Supp
Assam Land and Revenue Regulation, 1886 — Section 50Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts06 Feb 2006Dismissed
Gopal Ch. Banerjee and Another Vs State of Tripura and Others
Gauhati High Court · (2006) 1 GLT 546
Civil Procedure Code, 1908 (CPC) — Section 80(1)Tripura Land Revenue and Land Reforms Act, 1960 — Section 11(3), 11(4), 15, 43(1)
High Courts06 Feb 2006
Dilip Kumar Kalita and Another Vs Nilima Saikia
Gauhati High Court · (2007) 1 ACC 723
Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 166
High Courts06 Feb 2006
Vareli Textile Industries Vs Commissioner of Income Tax
Gauhati High Court · (2006) 201 CTR 403
Income Tax Act, 1961 — Section 37(1)
High Courts03 Feb 2006
Lalbiakkimi Vs State of Mizoram and Others
Gauhati High Court · (2006) GLT 727 Supp
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 376, 376(1)
High Courts03 Feb 2006Dismissed
Capt L.Z. Sailo Vs State of Mizoram and Others
Gauhati High Court · (2006) 2 GLR 769 : (2006) GLT 440 Supp
Penal Code, 1860 (IPC) — Section 124(A), 153(A), 153(B)Regulation of the Procedure of Officers Appointed to Administer Judice in the Lushai Hills Rules, 1937 — Rule 18
High Courts03 Feb 2006Allowed
Shri Vanalalbela Vs The State of Mizoram
Gauhati High Court · (2006) CriLJ 1733 : (2009) 3 GLR 877 : (2006) GLT 611 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts03 Feb 2006
R. Laltluanga and Another Vs State of Mizoram and Others
Gauhati High Court · (2006) GLT 501 Supp
Mizoram District (Agricultural Land) Act, 1963 — Section 4, 5, 7(2)Mizoram District (Agricultural Land) Rules, 1971 — Rule 42Penal Code, 1860 (IPC) — Section 380, 441
High Courts02 Feb 2006Dismissed
Kuladhar Hazarika Vs Indian Oil Corporation and Others
Gauhati High Court · (2006) 1 GLT 510 : (2006) 2 LLJ 1091
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts02 Feb 2006
Thoudam Chandrabir Singh Vs State of Manipur and Ors.
Gauhati High Court · (2006) 02 GAU CK 0056
High Courts02 Feb 2006Allowed
State of Assam and Others Vs Makhan Pegu and Others
Gauhati High Court · (2006) 2 GLR 516 : (2006) 1 GLT 472
Missing Autonomous Council Act, 1995 — Section 80