High Courts27 Jan 2006
Y. Pusparani Devi Vs K. Memthoibi Devi and Others
Gauhati High Court · (2006) GLT 710 Supp
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 50 of 54
High Courts27 Jan 2006Dismissed
Chameli Debi and Others Vs Dipak Nath and Others
Gauhati High Court · AIR 2006 Guw 118 : (2006) 2 GLR 512
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Registration Act, 1908 — Section 17(2)Transfer of Property Act, 1882 — Section 118, 119
High Courts27 Jan 2006Dismissed
Lalrintluanga Vs State of Mizoram
Gauhati High Court · (2006) 2 GLT 240
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 433Penal Code, 1860 (IPC) — Section 302, 307, 397, 84
High Courts27 Jan 2006
Kuddus Mia Vs State of Tripura and Others
Gauhati High Court · (2007) 1 GLR 662 : (2006) 3 GLT 157
High Courts27 Jan 2006
Dhan Kumar Deb Barma @ Arowa Vs State of Tripura and Others
Gauhati High Court · (2006) 1 GLT 729
Arms Act, 1959 — Section 27, 3, 7Constitution of India, 1950 — Article 80MGeneral Clauses Act, 1897 — Section 21
High Courts27 Jan 2006
S.D. Majumdar Vs State of Mizoram and Others
Gauhati High Court · (2006) GLT 466 Supp
High Courts27 Jan 2006
S.N. Yadav Vs State of Mizoram and Others
Gauhati High Court · (2006) GLT 472 Supp
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 326
High Courts25 Jan 2006Allowed
Arun Ch. Nath Vs State of Assam
Gauhati High Court · (2006) 2 GLT 131
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 374(2), 448
High Courts25 Jan 2006
Suniti Rani Nath Vs Supriti kr.Nath, Deceased : by LR.
Gauhati High Court · (2007) 2 GLT 779
Civil Procedure Code, 1908 — Order 41 Rule 22, Order 41 Rule 33, Order 6 Rule 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, Order 6 Rule 4Transfer of Property Act, 1882 — Section 54, 54
High Courts25 Jan 2006
Dalia Ghosh Vs Jayanta Ghosh
Gauhati High Court · (2006) 1 GLT 678
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts25 Jan 2006Allowed
Nanda Kishore Choudhury Vs Biswajeet Choudhury and Another
Gauhati High Court · (2006) 3 GLT 608
Specific Relief Act, 1963 — Section 10, 16C, 20, 20(3)
High Courts24 Jan 2006Allowed
Jorehaut Group Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 209 CTR 276 : (2007) 289 ITR 419
Income Tax Act, 1961 — Section 142, 143, 147, 148, 251
High Courts24 Jan 2006
Assistant Engineer (Electrical), Dirang Electrical Sub-Division Vs Dorchum
Gauhati High Court · (2006) 2 GLR 756
Workmens Compensation Act, 1923 — Section 10
High Courts23 Jan 2006Allowed
Govinda Das and Others Vs Robanbala Das
Gauhati High Court · AIR 2006 Guw 115 : (2007) 1 GLT 80
Hindu Succession Act, 1956 — Section 14, 8Transfer of Property Act, 1882 — Section 122, 123
High Courts23 Jan 2006
Seema Gautam Vs Kendriya Vidalaya Sangathan and Anr.
Gauhati High Court · (2008) 2 GLR 322
High Courts23 Jan 2006
Techi Jobae Vs State of Arunachal Pradesh and ors.
Gauhati High Court · (2008) 5 GLR 644
Constitution of India, 1950 — Article 226, 226
High Courts23 Jan 2006Dismissed
Gobin Saikia Vs State of Assam
Gauhati High Court · (2006) CriLJ 1815 : (2006) GLT 445 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 313(2), 313(3), 313(4)Penal Code, 1860 (IPC) — Section 302
High Courts23 Jan 2006
Shreegobinda Pal and Ors. Vs State of Arunachal Pradesh and Anr.
Gauhati High Court · (2008) 2 GLR 324
High Courts23 Jan 2006Dismissed
Soran Sing Bey Vs Karbi Anglong Autonomous Council and Others
Gauhati High Court · (2006) 2 GLR 483 : (2006) 1 GLT 217
High Courts20 Jan 2006
National Insurance Company Ltd. Vs Anjan Dasgupta and Another
Gauhati High Court · (2006) GLT 738 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149(2), 163A, 166, 173