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Gauhati High Court judgments

24,886 judgments · page 159 of 1,245

High Courts09 Jun 2021

Jiban Sarkar And Anr. Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0041

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 325, 376, 447, 448, 511Protection of Children from Sexual Offences Act, 2012 — Section 11
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High Courts08 Jun 2021Disposed Of

Shoaib Mohammad Mukut Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0062

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 124APrevention Of Insult To National Honour Act, 1971 — Section 2
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High Courts08 Jun 2021

Rajib Ghosh And 2 Ors. Vs State Of Assam And Anr

Gauhati High Court · (2021) 06 GAU CK 0060

Code Of Criminal Procedure, 1973 — Section 439Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 8, 12, 22, 22(3)Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 324, 341
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High Courts08 Jun 2021

Pradeep Gogoi @ Prodip Gogoi Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0057

Code Of Criminal Procedure, 1973 — Section 167(2), 173, 439Indian Penal Code, 1860 — Section 120B, 121, 121A, 122Unlawful Activities (Prevention) Act, 1967 — Section 18, 43D(2)
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High Courts08 Jun 2021Dismissed

Saidul Ali Kha Vs Union Of India

Gauhati High Court · (2021) 06 GAU CK 0056

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8C, 20(b)(ii)C, 29, 36A(1)(d)
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