High Courts18 Jun 2021
Kaddus Khandakar Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0095
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 325, 354, 354A
COURT ARCHIVE
Gauhati High Court judgments
24,886 judgments · page 157 of 1,245
High Courts18 Jun 2021
Xxx Xxx Xxx Vs In Re - The Government Of Assam And 3 Anr
Gauhati High Court · (2021) 06 GAU CK 0094
High Courts18 Jun 2021Disposed Of
Padmawati Konch Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 06 GAU CK 0093
High Courts18 Jun 2021Disposed Of
Sekura Boro Vs Principal Secretary And 3 Ors.
Gauhati High Court · (2021) 06 GAU CK 0092
High Courts18 Jun 2021Disposed Of
Shekhar Ch. Paul And 2 Ors. Vs State Of Assam And 7 Ors
Gauhati High Court · (2021) 06 GAU CK 0091
High Courts17 Jun 2021
Sahadat Ahmed @ Tikla @ Sahadat Ali Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 365
High Courts17 Jun 2021Disposed Of
Mubarak Hussain @ Babul Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0089
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 21(c)
High Courts16 Jun 2021
Lawyers Association, Guwahati Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 06 GAU CK 0088
Insurance Regulatory and Development Authority Act, 1999 — Section 14
High Courts16 Jun 2021
Krishna Kanta Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 06 GAU CK 0087
High Courts16 Jun 2021
Pankaj Hazarika Vs State Of Assam And Anr.
Gauhati High Court · (2021) 06 GAU CK 0086
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 33(8)
High Courts15 Jun 2021
Md. Nizamuddin Vs Union Of India And 6 Ors.
Gauhati High Court · (2021) 06 GAU CK 0085
High Courts15 Jun 2021
Md. Alal Uddin Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 06 GAU CK 0084
High Courts15 Jun 2021
Kanchan Mandal Vs State Of Assam 14 Ors
Gauhati High Court · (2021) 06 GAU CK 0083
High Courts15 Jun 2021
Jatish Chandra Bora And 2 Ors. Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 06 GAU CK 0082
High Courts15 Jun 2021
Dhiraj Dey Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 06 GAU CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 436
High Courts15 Jun 2021
Kusum Ltd Vs State Of Assam And Anr
Gauhati High Court · (2021) 06 GAU CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 468, 469, 471, 482, 483, 486
High Courts15 Jun 2021
Megha Granules Pvt Ltd. And Anr. Vs Punjab National Bank And Anr.
Gauhati High Court · (2021) 06 GAU CK 0079
High Courts14 Jun 2021Disposed Of
Nipul Chandra Das Vs Punjab National Bank And Anr
Gauhati High Court · (2021) 06 GAU CK 0078
Industrial Disputes Act, 1947 — Section 17B
High Courts14 Jun 2021Disposed Of
Rita Boro Vs State Of Assam
Gauhati High Court · (2021) 06 GAU CK 0077
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 21(c)
High Courts14 Jun 2021
Assam Air Products Pvt. Ltd Vs Oil India Ltd. And 6 Ors
Gauhati High Court · (2021) 06 GAU CK 0076