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Gauhati High Court judgments

24,886 judgments · page 158 of 1,245

High Courts14 Jun 2021Dismissed

Md Kala Raja Laskar Vs Md Abdul Wahid Barbhuiya

Gauhati High Court · (2021) 06 GAU CK 0074

Limitation Act, 1963 — Article 120, 121Constitution of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 52, 114, 151, Order 47 Rule 1, Order 22 Rule 1, Order 22 Rule 2, Order 2 Rule 3, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 4(3), Order 34 Rule 4, Order 41 Rule 4, Order 22 Rule 9(2), Order 1 Rule 10, Order 22 Rule 11, Order 41 Rule 14(3)
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High Courts14 Jun 2021

Ramawati Devi Singh Vs Bishwajit Choudhury And Anr

Gauhati High Court · (2021) 06 GAU CK 0073

Code Of Civil Procedure, 1908 — Section 115, Order 1 Rule 3, Order 41 Rule 31, Order 41 Rule 31(a)Indian Penal Code, 1860 — Section 34, 325, 427, 447, 506Assam Urban Areas Rent Control Act, 1972 — Section 3, 4, 5(4)
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High Courts14 Jun 2021Disposed Of

Raj Kishan Shah Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0071

Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 468Prevention of Corruption Act, 1988 — Section 13(2)
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High Courts11 Jun 2021Disposed Of

Babul Das Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0065

Code Of Criminal Procedure, 1973 — Section 164, 173, 439Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 7, 8Indian Penal Code, 1860 — Section 354A, 354A(1)(i), 354A(1)(ii), 354A(1)(iii), 354A(1)(iv)
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High Courts11 Jun 2021Dismissed

Arjun Sharma Vs Union Of India

Gauhati High Court · (2021) 06 GAU CK 0064

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8(c), 19, 22(c), 24, 27A, 29, 37, 37(1)(b), 37(2), 67
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High Courts09 Jun 2021Disposed Of

Insan Ali Vs Narcotics Control Bureau

Gauhati High Court · (2021) 06 GAU CK 0051

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21(c), 29
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High Courts09 Jun 2021

Akidul Islam Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0049

Code Of Criminal Procedure, 1973 — Section 167(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22C, 36A(4)
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