COURT ARCHIVE

Gauhati High Court judgments

24,883 judgments · page 156 of 1,245

High Courts22 Jun 2021Disposed Of

Nurul Hoque And 2 Ors. Vs State Of Assam And 6 Ors

Gauhati High Court · (2021) 06 GAU CK 0113

Constitution Of India, 1950 — Article 226Assam Panchayat (Financial) Rules, 2002 — Rule 49Assam Panchayat Act, 1994 — Section 105, 105(1), 106, 106(1)

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High Courts22 Jun 2021

CT/GD (M) Alaka Basumatary Vs Union Of India And 5 Ors

Gauhati High Court · (2021) 06 GAU CK 0112

Central Civil Services (Leave) Rules, 1972 — Rule 43CConstitution Of India, 1950 — Article 226

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High Courts21 Jun 2021

Ajijul Hoque @ Aijul Ali And 2 Ors Vs State Of Asssam

Gauhati High Court · (2021) 06 GAU CK 0111

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379

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High Courts21 Jun 2021Disposed Of

Jakir Hussain Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0110

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 409, 420, 468, 471

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High Courts21 Jun 2021Disposed Of

Abdul Awal Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0109

Code Of Criminal Procedure, 1973 — Section 438Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11

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High Courts21 Jun 2021Disposed Of

Binod Das And 4 Ors Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0108

Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 120B, 201, 302

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High Courts21 Jun 2021Dismissed

Rahul Choudhury Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0107

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 379, 411

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High Courts21 Jun 2021

Ratul Talukdar Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0106

Code Of Criminal Procedure, 1973 — Section 41A(1), 438Indian Penal Code, 1860 — Section 379, 420

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High Courts21 Jun 2021

Akbar Hussain Mazumder Vs State Of Assam And 7 Ors

Gauhati High Court · (2021) 06 GAU CK 0105

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High Courts21 Jun 2021Disposed Of

CT/GD No. 1044660076 Nipon Rajbongshi Vs Union Of India And 5 Ors

Gauhati High Court · (2021) 06 GAU CK 0104

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High Courts21 Jun 2021Dismissed

Shalini Bhagat Vs Union Of India And 3 Ors.

Gauhati High Court · (2021) 06 GAU CK 0103

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High Courts21 Jun 2021

GS 178288 M Overseer Dharmendra Ram And 3 Ors. Vs Union Of India And 9 Ors

Gauhati High Court · (2021) 06 GAU CK 0102

Constitution Of India, 1950 — Article 226

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High Courts21 Jun 2021

M/S Sristi Development Society Vs State Of Assam And 2 Ors.

Gauhati High Court · (2021) 06 GAU CK 0101

Constitution Of India, 1950 — Article 226

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High Courts21 Jun 2021

Sringdao Hapila Vs Moloy Bora And 4 Ors

Gauhati High Court · (2021) 06 GAU CK 0100

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High Courts18 Jun 2021

Arif Ahmed Choudhury Vs Assam Public Service Commission And 2 Ors

Gauhati High Court · (2021) 06 GAU CK 0099

Constitution Of India, 1950 — Article 226Assam Public Service Commission (Procedure And Conduct Of Business) Rules, 2010 — Rule 70, 70(ii)Right To Information Act, 2005 — Section 3, 4, 6, 8, 9, 11

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High Courts18 Jun 2021Disposed Of