High Courts23 Jun 2021Disposed Of

Pranjit Das Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0126

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 22(a)
High Courts23 Jun 2021Dismissed

M/S Kamakhya Coal Pvt Limited Vs Parag Gogoi

Gauhati High Court · (2021) 06 GAU CK 0124

Code Of Civil Procedure, 1908 — Order 29 Rule 1, Order 6 Rule 14, Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33Evidence Act, 1872 — Section 3, 4, 68, 90, 101, 102, 114(c)Companies Act, 1956 — Section 560(6), 560(7)
High Courts22 Jun 2021Disposed Of

Md. Faruk Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0123

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 429Prevention Of Cruelty To Animals Act, 1960 — Section 11(d)(e)
High Courts22 Jun 2021Disposed Of

Abdul Motaleb And 2 Ors. Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0122

Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 325 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts22 Jun 2021Disposed Of

Intaj Ali Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0120

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 302, 307, 342Arms Act, 1959 — Section 25(1A), 27
High Courts22 Jun 2021Disposed Of

Majar Ali Vs State Of Assam And 5 Ors

Gauhati High Court · (2021) 06 GAU CK 0118

Constitution Of India, 1950 — Article 226Assam Panchayat (Financial) Rules, 2002 — Rule 49Assam Panchayat Act, 1994 — Section 105, 105(1), 106, 106(1)
High Courts22 Jun 2021Disposed Of

Warish Khan And Anr Vs Union Of India

Gauhati High Court · (2021) 06 GAU CK 0117

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 167(2), 167(2)(a)(i), 167(2)(a)(ii), 397, 401, 436(1), 437(3), 437(3)(a), 437(3)(b), 437(3)(c), 439(1)(a), 440, 440(1), 440(2)Customs Act, 1962 — Section 5, 7(1), 11, 104, 108, 110, 123, 135(1)(b)(i)(A), 135(1)(b)(i)(C), 439
High Courts22 Jun 2021Disposed Of

Akram Ali Vs State Of Assam And Anr

Gauhati High Court · (2021) 06 GAU CK 0115

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376, 376(c)Protection Of Child From Sexual Offences Act, 2012 — Section 6
High Courts22 Jun 2021Disposed Of

Mazibur Rahman Mandal Vs State Of Assam

Gauhati High Court · (2021) 06 GAU CK 0114

Code Of Criminal Procedure, 1973 — Section 161, 438, 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 22C, 29, 37, 37(i)(b), 53, 67Evidence Act, 1872 — Section 25