CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments

24,886 judgments · page 163 of 1,245

High Courts28 Apr 2021Partly Allowed

Krishna Rajgaur @ Sagar Vs State Of Assam

Gauhati High Court · (2021) 04 GAU CK 0023

Indian Penal Code, 1860 — Section 201, 302, 363, 376Code Of Criminal Procedure, 1973 — Section 161, 235(2), 354(3)Evidence Act, 1872 — Section 8
Read judgment
High Courts23 Apr 2021Disposed Off

Md Fazar Ali Vs State Of Assam And Anr

Gauhati High Court · (2021) 04 GAU CK 0021

Code Of Criminal Procedure, 1973 — Section 313, 372, 374(2)Indian Penal Code, 1860 — Section 96, 100, 146, 147, 148, 149, 299, 300, 302, 304, 325, 326
Read judgment
High Courts22 Apr 2021Disposed Off

Nipu Kalita Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 04 GAU CK 0028

Code Of Criminal Procedure, 1973 — Section 167(2)Prevention Of Corruption Act, 1988 — Section 7(a)Indian Penal Code, 1860 — Section 34, 188, 384, 392
Read judgment
High Courts09 Apr 2021Allowed

Manirul Islam @ Manirul Zaman Vs State Of Assam And Anr

Gauhati High Court · (2021) 04 GAU CK 0012

Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 2(d), 3, 4, 5, 7, 9, 29, 30, 30(2), 31Indian Penal Code, 1860 — Section 34, 120B, 375, 376Code Of Criminal Procedure, 1973 — Section 164, 225, 226, 313
Read judgment
High Courts09 Apr 2021Dismissed

National Investigation Agency Vs Akhil Gogoi

Gauhati High Court · (2021) 04 GAU CK 0011

National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 120(B), 147, 148, 149, 307, 326, 336, 383Unlawful Activities (Prevention) Act, 1967 — Section 2(k), 2(1)(o), 15, 15(1), 15(1)(a), 15(1)(a)(i)(ii), 15(1)(a)(i)(iii), 16, 43D(5)
Read judgment