COURT ARCHIVE

Gauhati High Court judgments

24,886 judgments · page 164 of 1,245

High Courts09 Apr 2021Partly Allowed

Tankeswar Sarma Vs State Of Assam And Anr

Gauhati High Court · (2021) 04 GAU CK 0009

Indian Penal Code, 1860 — Section 80, 300, 302, 304, 307, 308Arms Act, 1959 — Section 25(1)(A), 27, 27(1)Code Of Criminal Procedure, 1973 — Section 313

High Courts09 Apr 2021Partly Allowed

Hafizur Rahman And 2 Ors Vs State Of Assam And Anr

Gauhati High Court · (2021) 04 GAU CK 0008

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 325, 326, 336, 396, 427, 447Code Of Criminal Procedure, 1973 — Section 161, 215, 221, 222, 313

High Courts08 Apr 2021Disposed Off

Tutumani Das And 6 Ors Vs State Of Assam And 25 Ors

Gauhati High Court · (2021) 04 GAU CK 0007

Constitution Of India, 1950 — Article 14, 16

High Courts08 Apr 2021Dismissed

Pradip Kr. Das Vs Karbi Anglong Autonomous Council And 3 Ors

Gauhati High Court · (2021) 04 GAU CK 0005

Karbi Anglong, District (Constitution Of Town Committee) Rules, 1958 — Rule 52Constitution Of India, 1950 — Article 14, 16, 226

High Courts07 Apr 2021Partly Allowed

Abdul Karim @ Gatu Vs State Of Assam And Anr

Gauhati High Court · (2021) 04 GAU CK 0006

Indian Penal Code, 1860 — Section 354, 375, 376, 376(2)(1)Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 119

High Courts05 Apr 2021Dismissed

Sanjoy Kerketa Vs State Of Assam

Gauhati High Court · (2021) 04 GAU CK 0026

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106

High Courts05 Apr 2021Disposed Off

Joyashri Dey Vs Union Of India And 6 Ors

Gauhati High Court · (2021) 04 GAU CK 0004

High Courts05 Apr 2021Allowed

Kiran Sonowal Vs State Of Assam

Gauhati High Court · (2021) 04 GAU CK 0003

Indian Penal Code, 1860 — Section 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 34(2)Code Of Criminal Procedure, 1973 — Section 164, 313

High Courts05 Apr 2021Allowed

Mithilesh Gupta And Anr Vs Sangita Gupta

Gauhati High Court · (2021) 04 GAU CK 0002

Code Of Criminal Procedure, 1973 — Section 468, 473, 482Indian Penal Code, 1860 — Section 406, 498A

High Courts01 Apr 2021Dismissed

Dr. Anil Kumar Saikia Vs State Of Assam And Ors

Gauhati High Court · (2021) 04 GAU CK 0030

Osmania University Act, 1959 — Section 38(1)Constitution Of India, 1950 — Article 14

High Courts01 Apr 2021Partly Allowed

Babul Sarma Vs State Of Assam And Anr

Gauhati High Court · (2021) 04 GAU CK 0025

Indian Penal Code, 1860 — Section 300, 302, 304, 324, 326Code Of Criminal Procedure, 1973 — Section 164, 313

High Courts01 Apr 2021Dismissed

Nitul Kalita Vs Dr. Hiren Gogoi And Anr

Gauhati High Court · (2021) 04 GAU CK 0001

Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 139

High Courts31 Mar 2021Dismissed

Voith Hydro Private Limited Vs Assam Power Generation Corporation Limited And 3 Ors

Gauhati High Court · (2021) 03 GAU CK 0055

Constitution Of India, 1950 — Article 12, 14, 19, 226

High Courts31 Mar 2021Allowed

Sajeda Khatun Vs Union Of India And 5 Ors

Gauhati High Court · (2021) 03 GAU CK 0049

High Courts31 Mar 2021Dismissed

Anupam Khargaria Vs State Of Assam And Ors

Gauhati High Court · (2021) 03 GAU CK 0048

General Clauses Act, 1897 — Section 27Representation Of the People Act, 1951 — Section 28A

High Courts30 Mar 2021Allowed

Haidar Ali Vs Union Of India And Ors

Gauhati High Court · (2021) 03 GAU CK 0054

Foreigners Act, 1946 — Section 2(a), 9Evidence Act, 1872 — Section 59, 106Code Of Criminal Procedure, 1973 — Section 313

High Courts30 Mar 2021Disposed Off

M/S Gopiram Chetram Vs Assam State Agricultural Marketing Borad And 3 Ors

Gauhati High Court · (2021) 03 GAU CK 0047

Assam Agricultural Produce Market Act, 1972 — Section 2(xviii), 4, 5, 5(1), 7, 7(1), 21Constitution Of India, 1950 — Article 226

High Courts30 Mar 2021Disposed Off

M/S Ishwar Food Products Private Limited Vs State Of Assam And Ors

Gauhati High Court · (2021) 03 GAU CK 0046

Assam Agricultural Produce Market Act, 1972 — Section 2(xviii), 5, 5(1), 7, 7(1), 21Constitution Of India, 1950 — Article 226

High Courts30 Mar 2021Disposed Off

Mukut Chandra Das Vs State Of Assam And 5 Ors

Gauhati High Court · (2021) 03 GAU CK 0045

Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011 — Section 3, 4(3), 10

High Courts30 Mar 2021Allowed

Mohesh Deka Vs Union Of India And 8 Ors

Gauhati High Court · (2021) 03 GAU CK 0044