High Courts12 Aug 2021Disposed Of
Dipak Dey Vsw State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0043
Code Of Criminal Procedure, 1973 — Section 438Prevention of Corruption Act, 1988 — Section 8
COURT ARCHIVE
Gauhati High Court judgments
26,839 judgments · page 144 of 1,342
High Courts11 Aug 2021Disposed Of
Md. Shohidul Islam And Anr Vs State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0042
Indian Penal Code, 1860 — Section 294, 387, 506, 507, 509Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Aug 2021Disposed Of
Rashmi Barua Vs Sumant Prasad Barua
Gauhati High Court · (2021) 08 GAU CK 0041
Hindu Marriage Act, 1955 — Section 24
High Courts11 Aug 2021Allowed
Indrajit Paul Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 08 GAU CK 0040
Constitution Of India, 1950 — Article 226Assam Services (Pension) Rules, 1969 — Rule 66, 67
High Courts11 Aug 2021Disposed Of
Sajal Kamal Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0039
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 8(4), 13(1), 13(2), 13(3), 13(4), 13(5), 16National Council for Teacher Education Act, 1993 — Section 14
High Courts11 Aug 2021Dismissed
Bijoy Basumatary And Anr. Vs State Of Assam And 10 Ors
Gauhati High Court · (2021) 08 GAU CK 0038
Constitution Of India, 1950 — Article 226
High Courts10 Aug 2021
Md. Rakibul Faruque Vs State Of Assam And 3 Ors.
Gauhati High Court · (2021) 08 GAU CK 0037
Constitution Of India, 1950 — Article 226Rights of Persons with Disabilities Act, 2016 — Section 34, 34(1)
High Courts10 Aug 2021
Diganta Biswas Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0036
High Courts10 Aug 2021
Raj Kumar Das And 2 Ors. Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0035
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(3), 173(8), 200, 482Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts10 Aug 2021Dismissed
Sunil Verma Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0034
Constitution Of India, 1950 — Article 226
High Courts10 Aug 2021Dismissed
Biswa Kumar Baruah Vs State Of Assam And Anr
Gauhati High Court · (2021) 08 GAU CK 0033
Constitution Of India, 1950 — Article 226Water (Prevention and Control of Pollution) (Assam) Rules, 1977 — Rule 19(3), 19(4), 19(5), 20A(6), 20A(9)Air (Prevention and Control of Pollution) (Assam) Rules, 1991 — Rule 3(A)(13)
High Courts09 Aug 2021
Saniwara Ahmed Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0032
Constitution Of India, 1950 — Article 226Assam Panchayat (Constitution) Rules, 1995 — Rule 54
High Courts09 Aug 2021Disposed Of
Pratichee Bhuyan Vs State Of Assam And 2 Ors.
Gauhati High Court · (2021) 08 GAU CK 0031
Constitution Of India, 1950 — Article 226Settlement Rules framed under the Assam Land and Revenue Regulation, 1886 — Rule 5, 6, 8
High Courts09 Aug 2021Disposed Of
Saif Uddin Khan Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 08 GAU CK 0030
Constitution Of India, 1950 — Article 226
High Courts09 Aug 2021Dismissed
Dipul Ali Ahmed Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0029
Constitution Of India, 1950 — Article 226
High Courts09 Aug 2021Disposed Of
Mofur Uddin Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0028
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 8(4), 13, 13(3), 13(5), 16
High Courts09 Aug 2021Disposed Of
Binay Kr Singha Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0027
Assam Services (Discipline & Appeal) Rules, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 354Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts06 Aug 2021Disposed Of
Bijon Kumar Das And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0026
Mines And Minerals (Development And Regulation) Act, 1957 — Section 5, 6, 7, 8, 8A, 9, 10, 11, 12, 13, 14, 15, 15(1), 23C
High Courts06 Aug 2021
Bhaskar Kumar Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 08 GAU CK 0025
High Courts06 Aug 2021
Md. Mazibuddin Ahmed Vs State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0024