High Courts24 Sept 1948
Katimal Brahma Vs Mohan Nath Nahata
Gauhati High Court · AIR 1949 Guw 23
Limitation Act, 1908 — Article 152, 152
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 1,342 of 1,342
High Courts15 Sept 1948
Manindra Chandra Datta Vs Churamani Thapa
Gauhati High Court · AIR 1949 Guw 5
Limitation Act, 1908 — Article 164, 164
High Courts16 Aug 1948
British India Banking Corporation, Ltd. Vs Sylhet Commercial Bank Ltd.
Gauhati High Court · AIR 1949 Guw 45
Companies Act, 1913 — Section 162, 162, 163, 163
High Courts30 Jan 1932
U. Mitian Matang and Others Vs Ka Jesi and Another
Gauhati High Court · AIR 1953 Guw 142
Khasi States Administration of Justice Order, 1950 — Rule 26