High Courts02 May 1949

Jainur Ali Vs Chafina, Bibi

Gauhati High Court · AIR 1951 Guw 20

Assam Land and Revenue Regulation, 1886 — Rule 1(c), 1(c), 11, 11Transfer of Property Act, 1882 — Section 43, 43, 55, 55
High Courts17 Mar 1949

Surjya Kumar Dhar Vs Girish Chandra Ghose

Gauhati High Court · AIR 1951 Guw 101

Civil Procedure Code, 1908 — Order 34 Rule 1, Order 7 Rule 7, 151Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 7 Rule 7, 151Specific Relief Act, 1877 — Section 42, 42
High Courts24 Jan 1949

Abdul Gafur Vs Nowab Ali

Gauhati High Court · AIR 1949 Guw 17

Civil Procedure Code, 1908 — Order 6 Rule 2Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Transfer of Property Act, 1882 — Section 41, 41