High Courts16 Jan 1950

Dharameshwar Sarma Vs Lakhyadhar Borgohain

Gauhati High Court · (1950) 01 GAU CK 0002

Assam Land and Revenue Regulation, 1886 — Section 154(1), 39Assam Money Lenders (Amendment) Act, 1943 — Section 5(2)Civil Procedure Code, 1908 (CPC) — Section 98