High Courts19 Apr 1950
Bhuturi Chutiani Vs Mikira Chutia
Gauhati High Court · AIR 1950 Guw 162
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 1,337 of 1,341
High Courts19 Apr 1950
Durgaprasad Agarwalla and Another Vs Harisankar Killa and Others
Gauhati High Court · AIR 1950 Guw 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 6
High Courts28 Mar 1950
Rash Behari De Vs The State
Gauhati High Court · AIR 1951 Guw 42
Assam General Clauses Act, 1915 — Section 18Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 161, 165
High Courts28 Mar 1950
Radhanath Barthakur Vs Banarashiram Sahu
Gauhati High Court · AIR 1951 Guw 77
Criminal Procedure Code, 1898 (CrPC) — Section 114, 144, 144(6), 147
High Courts21 Mar 1950
Pitram Vs Lalit Chandra Dutta and Others
Gauhati High Court · (1950) 03 GAU CK 0010
Limitation Act, 1963 — Article 132, 148, 19, 20Transfer of Property Act, 1882 — Section 91
High Courts21 Mar 1950
Siva Kanta Barua and Others Vs Rajaniram Nath and Others
Gauhati High Court · AIR 1950 Guw 154
High Courts17 Mar 1950
Dhanaram Namasudra and Others Vs Kalicharan Namasudra
Gauhati High Court · AIR 1950 Guw 138 : (1950) CriLJ 1177
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(3), 138
High Courts15 Mar 1950
Sib Charan Das Vs Manik Chandra Agarwalla and Another
Gauhati High Court · (1950) 03 GAU CK 0012
Assam Land Revenue Act — Section 118, 147, 148, 148(8), 151Chancery Procedure Act, 1852 — Section 28, 50Civil Procedure Code, 1859 — Order 21 Rule 63, Order 41 Rule 33, Order 7 Rule 7, 15, 9
High Courts15 Mar 1950
Devendra Nath Ghose and Others Vs Abdul Hamid Mia and Others
Gauhati High Court · (1950) 03 GAU CK 0002
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 8
High Courts13 Mar 1950
Jalim Chand Saraogi Vs The State
Gauhati High Court · AIR 1950 Guw 132 : (1950) CriLJ 1182
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts13 Mar 1950
Rukmini Kumar Das Vs The Chairman of the Silchar Municipal Board and Another
Gauhati High Court · (1950) 03 GAU CK 0006
Assam Municipal Act, 1923 — Section 286, 320, 41Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Mar 1950
Abdul Ali Vs The State
Gauhati High Court · (1950) CriLJ 973
Assam Opium Prohibition Act, 1947 — Section 3, 5(a)
High Courts03 Mar 1950
Saligram Rai Chunilal Bahadur and Co. Vs Jajna Ch. Goswami and Another
Gauhati High Court · AIR 1950 Guw 157
Assam Land and Revenue Regulation, 1886 — Section 147
High Courts03 Mar 1950
Jitendralal Chatterjee Vs The State
Gauhati High Court · AIR 1950 Guw 127
Assam Land and Revenue Regulation, 1886 — Rule 15, 66, 147B
High Courts28 Feb 1950
Ajimuddin Vs Budheswar Sarma
Gauhati High Court · (1950) 02 GAU CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 23(1), Order 21 Rule 23(2)
High Courts27 Feb 1950
Abdul Sahid Vs China Lee Hing
Gauhati High Court · (1950) 02 GAU CK 0006
Assam Urban Areas Rent Control Act, 1946 — Section 6, 7, 8, 8(7), 8(8)Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 108
High Courts22 Feb 1950
Mohan Singh Vs Chandra Sagar Das and Others
Gauhati High Court · AIR 1950 Guw 116
Workmens Compensation Act, 1923 — Section 10A(4), 25, 80
High Courts22 Feb 1950
Musafir Ali Vs Md. Roysul Haq Chaudhury and Others
Gauhati High Court · AIR 1950 Guw 114
Arbitration Act, 1940 — Section 30, 32, 35, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Feb 1950
Gopinath Sarma Vs Hangsanath Sarma and Another
Gauhati High Court · (1950) 02 GAU CK 0012
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A, 54, 58A, 63A
High Courts21 Feb 1950
Lalit Kumar Vs Bhagaban Ch. Sarma and Others
Gauhati High Court · AIR 1950 Guw 133
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Defence of India Act, 1935 — Section 19Defence of India Rules, 1962 — Rule 66, 72, 75A, 76A