High Courts24 Aug 1950
Gathibar Barua and Another Vs The State
Gauhati High Court · AIR 1952 Guw 16 : (1952) CriLJ 240
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 1,335 of 1,341
High Courts23 Aug 1950Allowed
Ghanakanta Kataki and another Vs The State
Gauhati High Court · AIR 1952 Guw 17
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Aug 1950
Hiralal Patni Vs Chowthmal Sharma and Others
Gauhati High Court · (1950) 08 GAU CK 0010
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561AMerchandise Marks Act, 1889 — Section 6, 7, 75Penal Code, 1860 (IPC) — Section 415, 417, 420
High Courts18 Aug 1950
Amij Bhuyan Vs Akram Ali
Gauhati High Court · AIR 1951 Guw 13
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 6
High Courts11 Aug 1950Dismissed
Barada Kanta Sarma Vs Mt. Sarada Sundari Devi and another
Gauhati High Court · AIR 1952 Guw 72
Civil Procedure Code, 1908 (CPC) — Section 115, 22, 24
High Courts11 Aug 1950
Maitham Bania Vs Ritu Kaivarta and Others
Gauhati High Court · (1950) 08 GAU CK 0004
Assam Money Lenders (Amendment) Act, 1943 — Section 9Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts10 Aug 1950
Brojomohan Das Baishnab and Others Vs Konoj Kumari Das
Gauhati High Court · AIR 1951 Guw 45
Assam Land and Revenue Regulation, 1886 — Section 147, 151, 53, 53AAssam Land Revenue Rules — Rule 181Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Aug 1950
Tileswar Kalita and Others Vs Tankeswar Barua and Another
Gauhati High Court · (1950) 08 GAU CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424, 434, 435, 439Penal Code, 1860 (IPC) — Section 426
High Courts03 Aug 1950
Mafizuddin Vs Manindra Kr. Lahiri and Another
Gauhati High Court · AIR 1951 Guw 140
High Courts26 Jul 1950
Subhas Chandra Deo and Others Vs Subasini Deb and Another
Gauhati High Court · AIR 1951 Guw 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Jul 1950
Tambak Singh and Others Vs The State
Gauhati High Court · AIR 1951 Guw 48 : (1951) CriLJ 209
Penal Code, 1860 (IPC) — Section 147, 304, 325, 326, 34
High Courts21 Jul 1950
Bharat Chandra Das and Another Vs The State
Gauhati High Court · AIR 1950 Guw 193
Penal Code, 1860 (IPC) — Section 380, 411, 457, 75
High Courts20 Jul 1950
Madhab Prosad Rigmi Vs Havildar Dutta Thapa and Another
Gauhati High Court · (1950) 07 GAU CK 0005
High Courts14 Jul 1950
Alkash Ali Khalifa Vs Nath Bank Ltd. and Another
Gauhati High Court · (1950) 07 GAU CK 0006
Transfer of Property Act, 1882 — Section 130
High Courts12 Jul 1950
Oyali Mia and Another Vs Naib Ali
Gauhati High Court · (1953) CriLJ 73
Penal Code, 1860 (IPC) — Section 361, 363, 383
High Courts10 Jul 1950
Srinibas Dhelia Vs Hariram Tulchan and Others
Gauhati High Court · AIR 1950 Guw 195
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133
High Courts23 Jun 1950
Madan Chandra Barua Vs Mukheswar Phukan
Gauhati High Court · AIR 1951 Guw 89 : (1951) CriLJ 695
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 438
High Courts20 Jun 1950
Labaram Deka Barua and Another Vs The State
Gauhati High Court · AIR 1951 Guw 43 : (1951) CriLJ 434
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1960 — Section 3(1)
High Courts20 Jun 1950
Dimbeswar Hazarika Vs The State
Gauhati High Court · AIR 1951 Guw 29 : (1951) CriLJ 1186
Constitution of India, 1950 — Article 21, 22, 226
High Courts20 Jun 1950Allowed
Labaram Deka Barua and Others Vs The State
Gauhati High Court · (1950) 06 GAU CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3