High Courts19 Mar 1951
Union of India Vs Muralidhar Agarwalla and others
Gauhati High Court · AIR 1952 Guw 141
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 300Government of India Act, 1858 — Section 65
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 1,333 of 1,341
High Courts16 Mar 1951
Dharmeswar Kalita Vs The State
Gauhati High Court · (1952) CriLJ 654
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 227Government of India Act, 1935 — Section 224
High Courts27 Feb 1951Dismissed
Ananta Ojah Vs Hazi Osimuddin Sadagar
Gauhati High Court · AIR 1952 Guw 132
High Courts23 Feb 1951
Jatindra Nath Vs The State
Gauhati High Court · AIR 1951 Guw 168 : (1951) CriLJ 1484
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Feb 1951Dismissed
Suknath Roy Behari and Others Vs Nagar Chand Das
Gauhati High Court · AIR 1952 Guw 42
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 144, 151, 47
High Courts14 Feb 1951Dismissed
Joga Kanta Gogoi Vs Rangai Gogai and another
Gauhati High Court · AIR 1952 Guw 43
High Courts09 Feb 1951
Gobinda Biswas and Others Vs The State
Gauhati High Court · AIR 1951 Guw 122 : (1951) CriLJ 1238
Penal Code, 1860 (IPC) — Section 361, 363
High Courts06 Feb 1951Allowed
Chandi Ram Deka Vs Jamini Kanta Deka
Gauhati High Court · AIR 1952 Guw 92
Evidence Act, 1872 — Section 34
High Courts05 Feb 1951Allowed
Sarat Kalita and others Vs Dharma Ram Deka and others
Gauhati High Court · AIR 1952 Guw 44
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Feb 1951
Aghor Ch. Dev Barma Vs Govt. of Tripura
Gauhati High Court · (1952) CriLJ 1405
Penal Code, 1860 (IPC) — Section 143, 302, 34, 364, 447
High Courts02 Feb 1951
SENAIRAM DUNGARMALL Vs THE ASSAM BOARD OF AGRICULTURAL Income Tax.
Gauhati High Court · AIR 1951 Guw 121 : (1951) 20 ITR 480
Income Tax Act, 1961 — Section 31, 32, 33, 33A, 66
High Courts02 Feb 1951
Anilesh Chandra and Others Vs The State
Gauhati High Court · AIR 1951 Guw 122(2) : AIR 1951 Guw 122 : (1951) CriLJ 1222
Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 120B, 408, 417, 420, 477A
High Courts01 Feb 1951Dismissed
Hamid Reza Majumdar Vs The D.C., Cachar
Gauhati High Court · AIR 1952 Guw 94
Transfer of Property Act, 1882 — Section 105
High Courts29 Jan 1951
Nandeswar Barua and Another Vs The State
Gauhati High Court · AIR 1952 Guw 81 : (1952) CriLJ 917
Penal Code, 1860 (IPC) — Section 420, 430
High Courts12 Jan 1951
Union of Workmen of R.S.N. and I.G.N. and Rly. Co. Ltd. Vs The River Steam Navigation Co. Ltd. and Others
Gauhati High Court · (1951) 01 GAU CK 0004
Constitution of India, 1950 — Article 136, 226, 227, 237, 287General Clauses Act, 1897 — Section 21Industrial Disputes (Central) Rules, 1957 — Rule 7, 8
High Courts12 Jan 1951Dismissed
Ananta Ram Koch Vs State
Gauhati High Court · AIR 1952 Guw 123
Penal Code, 1860 (IPC) — Section 295, 378, 403, 404, 405
High Courts05 Jan 1951
Israil Khan Vs The State
Gauhati High Court · AIR 1951 Guw 106 : (1951) CriLJ 966
Constitution of India, 1950 — Article 13, 19, 21, 227Government of India Act, 1935 — Section 224, 227
High Courts03 Jan 1951Allowed
Nripendra Narayan Choudhuri and another Vs Mt. Chandramani Baruani
Gauhati High Court · AIR 1952 Guw 45
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 5 Rule 17, Order 5 Rule 19
High Courts21 Dec 1950
Abdul Rashid Vs Hanuman Oil and Rice Mill
Gauhati High Court · (1950) 12 GAU CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115Workmens Compensation Act, 1923 — Section 30
High Courts21 Dec 1950
Jinaram Kachari Vs The State
Gauhati High Court · AIR 1951 Guw 60 : (1951) CriLJ 390
Penal Code, 1860 (IPC) — Section 304, 34, 460, 81