High Courts21 Jan 1949
Indian General Navigation and Railway Co.Ltd. Vs Krishna Kanta Das
Gauhati High Court · AIR 1949 Guw 25
Carriers Act, 1865 — Section 6, 6, 8, 8
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 1,341 of 1,341
High Courts20 Jan 1949
Tarun Sen Deka and Others Vs The State
Gauhati High Court · AIR 1949 Guw 50 : (1950) CriLJ 118
Assam Maintenance of Public Order Act, 1947 — Section 2(1)(a), 9Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts17 Jan 1949
The King Vs Kalicharan Pal and Another
Gauhati High Court · (1949) CriLJ 545
Penal Code, 1860 (IPC) — Section 304, 325, 34
High Courts21 Dec 1948
Jethmal Ganeshmal Vs Haridas Roy
Gauhati High Court · AIR 1949 Guw 6
Contract Act, 1872 — Section 17, 17Negotiable Instruments Act, 1881 — Section 43Negotiable Instruments Act, 1881 (NI) — Section 43
High Courts21 Dec 1948
Gobordhan Mahesri Vs Collector of Sibsagar
Gauhati High Court · AIR 1949 Guw 4
Defence of India Act, 1939 — Section 19, 19
High Courts20 Dec 1948
Bholai Phukan Vs Lakhi Kanta Ahom
Gauhati High Court · AIR 1949 Guw 8
Transfer of Property Act, 1882 — Section 53A, 53A
High Courts06 Dec 1948
Province of Assam Vs Mahendra Chandra De
Gauhati High Court · AIR 1949 Guw 3 : (1949) CriLJ 540
Criminal Procedure Code, 1898 (CrPC) — Section 258, 417
High Courts03 Dec 1948
Tarun Sen Deka and Others Vs Government of Assam
Gauhati High Court · (1949) CriLJ 762
Assam Maintenance of Public Order Act, 1947 — Section 2(1)(a), 3
High Courts26 Nov 1948
Chandra Nath Sarma Vs Guna Bam Kalita
Gauhati High Court · AIR 1949 Guw 21
Civil Procedure Code, 1908 — Order 1 Rule 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts19 Nov 1948
Nirendra Mohan Lahiri and Others Vs Government of Assam
Gauhati High Court · AIR 1949 Guw 37 : (1949) CriLJ 754
Assam Maintenance of Public Order Act, 1947 — Section 2(1), 2(1)(a), 2(2)
High Courts17 Nov 1948
Kasem Ali Sarkar Vs Bahajuddin Sheikh
Gauhati High Court · AIR 1949 Guw 22
Civil Procedure Code, 1908 — Order 41 Rule 1Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts17 Nov 1948
Sambhunath Sarma Vs Gobindapriya Debya
Gauhati High Court · AIR 1949 Guw 24
Limitation Act, 1908 — Section 5, 5
High Courts01 Oct 1948
Jagodeb Adhikar Mahanta Vs Sib Kanta Mahanta
Gauhati High Court · AIR 1949 Guw 10
Limitation Act, 1908 — Article 120, 120, 48, 48, 49, 49
High Courts24 Sept 1948
Katimal Brahma Vs Mohan Nath Nahata
Gauhati High Court · AIR 1949 Guw 23
Limitation Act, 1908 — Article 152, 152
High Courts15 Sept 1948
Manindra Chandra Datta Vs Churamani Thapa
Gauhati High Court · AIR 1949 Guw 5
Limitation Act, 1908 — Article 164, 164
High Courts16 Aug 1948
British India Banking Corporation, Ltd. Vs Sylhet Commercial Bank Ltd.
Gauhati High Court · AIR 1949 Guw 45
Companies Act, 1913 — Section 162, 162, 163, 163
High Courts30 Jan 1932
U. Mitian Matang and Others Vs Ka Jesi and Another
Gauhati High Court · AIR 1953 Guw 142
Khasi States Administration of Justice Order, 1950 — Rule 26