High Courts19 Jun 1950
Radha Kishan Dindyal Vs Comr. of Taxes
Gauhati High Court · AIR 1951 Guw 92
Assam Sales Tax Act, 1947 — Section 30, 30(3), 30(4), 32, 32(2)Assam Sales Tax Rules, 1947 — Rule 29, 31, 32, 33, 41
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 1,336 of 1,341
High Courts19 Jun 1950Dismissed
Charali Vs The State
Gauhati High Court · AIR 1952 Guw 18
Penal Code, 1860 (IPC) — Section 325, 354, 457
High Courts06 Jun 1950
Md. Akram and Another Vs The State
Gauhati High Court · AIR 1951 Guw 17
Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 109, 110, 112, 114, 115
High Courts05 Jun 1950
Dhan Mia Vs Jamila Khatun and others
Gauhati High Court · AIR 1952 Guw 21
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts29 May 1950
Mafizuddin Bhuyan and Another Vs Alimuddin Bhuyan and Others
Gauhati High Court · (1950) 05 GAU CK 0006
Arbitration Act, 1940 — Section 14(2), 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 May 1950
Fakiragram Rice Mills Vs Ramu Indu
Gauhati High Court · AIR 1950 Guw 188
Workmens Compensation Act, 1923 — Section 10, 22, 22(3), 30
High Courts24 May 1950Allowed
Mt. Rupeswari Chutiani and others Vs Giridhari Chutia and others
Gauhati High Court · AIR 1952 Guw 19
Transfer of Property Act, 1882 — Section 41
High Courts19 May 1950
Ka Shanamai Jaid Siem and Another Vs Ka Presimai Jaid Siem and Another
Gauhati High Court · AIR 1951 Guw 92
High Courts19 May 1950Dismissed
Kashiram Saloi Vs Naubhunda Kalita and others
Gauhati High Court · AIR 1952 Guw 22
Assam Land and Revenue Regulation, 1886 — Section 147
High Courts17 May 1950
The Gauhati Bank Ltd. Vs Baliram Dutta and Others
Gauhati High Court · (1950) 05 GAU CK 0014
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3, 11, 115Limitation (Amendment) Act, 1872 — Article 180
High Courts16 May 1950
Maskandar Ali and Others Vs Rashid Ali and Others
Gauhati High Court · AIR 1950 Guw 168
Sylhet Tenancy Act, 1936 — Section 132, 147, 147(1), 147(3), 30
High Courts15 May 1950
The Governor-General of India in Council Vs Jesraj Tilokchand Labhchand and Others
Gauhati High Court · (1950) 05 GAU CK 0015
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 80Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 106, 11, 114
High Courts09 May 1950
Jyotirindra Narayan Sinha Choudhury and Others Vs The State of Assam
Gauhati High Court · AIR 1951 Guw 2
Assam Agricultural Income Tax Act, 1939 — Section 2(a)(1), 28(2)
High Courts09 May 1950
JYOTIRINDRA NARAYAN SINHA CHOUDHURY AND OTHERS Vs THE STATE OF ASSAM.
Gauhati High Court · AIR 1951 Guw 2 : (1951) 19 ITR 379
Assam Agricultural Income Tax Act, 1939 — Section 28(2), 28(3)
High Courts05 May 1950
Molan Saikia Vs The State of Assam
Gauhati High Court · AIR 1951 Guw 91
Assam Land and Revenue Regulation, 1886 — Rule 18
High Courts05 May 1950
Prafulla Kumar Deb Vs Suresh Chandra De
Gauhati High Court · AIR 1952 Guw 24
Penal Code, 1860 (IPC) — Section 406, 420
High Courts03 May 1950Allowed
Rupan Konwar Vs The State
Gauhati High Court · AIR 1952 Guw 23
Assam Opium Prohibition Act, 1947 — Section 9(a)
High Courts28 Apr 1950
Gobardhandas Khakalia Vs Chaturbhuj Khaklalia and Another
Gauhati High Court · (1950) 04 GAU CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145(2), 145(4), 147
High Courts21 Apr 1950
Md. Masraj Ali and Others Vs D.C. Nowgong and Another
Gauhati High Court · AIR 1951 Guw 44
Assam Land and Revenue Regulation, 1886 — Section 147