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Gauhati High Court judgments

26,839 judgments · page 142 of 1,342

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High Courts23 Aug 2021Disposed Of

Prasanta Kr Roy Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 08 GAU CK 0085

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High Courts23 Aug 2021Disposed Of

Tapan Kumar Talukdar Vs State Of Assam And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0084

Constitution Of India, 1950 — Article 226
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High Courts23 Aug 2021Allowed

Engineering Project (India) Ltd And 3 Ors Vs M/S J A Brothers

Gauhati High Court · (2021) 08 GAU CK 0083

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Section 5
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High Courts23 Aug 2021Disposed Of

Nur Hussain Vs State Of Assam And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0082

Petroleum and Minerals Pipelines (Acquisition or Right of User Inland) Act, 1962 — Section 2, 3, 3(1), 6(1), 10
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High Courts23 Aug 2021Disposed Of

Sourav Bajoria Vs Union Of India

Gauhati High Court · (2021) 08 GAU CK 0081

Code Of Criminal Procedure, 1973 — Section 439Central Goods and Service Act, 2017 — Section 132(5)
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High Courts20 Aug 2021Dismissed

Bipul Kalita Vs State Of Assam And 2 Ors

Gauhati High Court · (2021) 08 GAU CK 0079

University Grants Commission Act, 1956 — Section 20
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High Courts20 Aug 2021Dismissed

Shofiqul Islam Anchary Vs State Of Assam And 3 Ors.

Gauhati High Court · (2021) 08 GAU CK 0078

Constitution Of India, 1950 — Article 226(3)
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High Courts20 Aug 2021Disposed Of

Soneka Khatun Vs Union Of India And 9 Ors

Gauhati High Court · (2021) 08 GAU CK 0077

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High Courts20 Aug 2021Disposed Of

Hanufa Khatun Vs Union Of India And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0076

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High Courts20 Aug 2021Disposed Of

Nazira Khatun Vs Union Of India And 6 Ors

Gauhati High Court · (2021) 08 GAU CK 0075

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High Courts20 Aug 2021Disposed Of

Assam Building And Other Construction Workers Welfare Board Vs Union Of India And 8 Ors

Gauhati High Court · (2021) 08 GAU CK 0074

Income Tax Act 1961 — Section 10(46)
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High Courts20 Aug 2021Disposed Of

Md. Afzal Hussain Vs State Of Assam And 5 Ors

Gauhati High Court · (2021) 08 GAU CK 0073

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High Courts20 Aug 2021Allowed

Md. Sujab Ali Vs Union Of India

Gauhati High Court · (2021) 08 GAU CK 0072

Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 50, 59, 67, 101, 106
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High Courts19 Aug 2021Disposed Of

Lakshan Ganju Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 08 GAU CK 0071

Indian Penal Code, 1860 — Section 279, 304A, 427
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High Courts19 Aug 2021

No.850820925 HAV/GD Anup Kumar Khirali Vs Union Of India And 4 Ors.

Gauhati High Court · (2021) 08 GAU CK 0070

Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 4
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High Courts19 Aug 2021

CMJ Breweries Private Limited Vs Union Of India And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0069

Income Tax Act 1961 — Section 263, 263(1)
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High Courts19 Aug 2021Disposed Of

Narayani Minerals Vs State Of Assam And 6 Ors

Gauhati High Court · (2021) 08 GAU CK 0068

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High Courts19 Aug 2021Allowed

Force No. 075047288 CT/GD Trinath Rana Vs Union Of India And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0067

Constitution Of India, 1950 — Article 226Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 18Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 9(9)(c)
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High Courts19 Aug 2021Disposed Of

Taher Ali Vs Union Of India And 6 Ors

Gauhati High Court · (2021) 08 GAU CK 0066

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High Courts19 Aug 2021Dismissed

Dilip Das And 13 Ors Vs Union Of India And 6 Ors

Gauhati High Court · (2021) 08 GAU CK 0065

Constitution Of India, 1950 — Article 12, 226Specific Relief Act, 1963 — Section 14(d)
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