High Courts09 Sept 2021Allowed
Robin Karmakar And 5 Ors. Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0022
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313
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Gauhati High Court judgments
26,834 judgments · page 140 of 1,342
High Courts09 Sept 2021Dismissed
Kusumpur Pakaria Matchyajibi S.S. Ltd. Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0021
Constitution Of India, 1950 — Article 226Assam Fishery Rules, 1953 — Rule 12
High Courts07 Sept 2021Disposed Of
Md. Mofidul Haque Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0020
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 17(b), 18(c), 20(b)(ii)(C), 21(C), 25, 27A , 29, 29(1), 37, 37(2), 42
High Courts07 Sept 2021Disposed Of
Hiranya Kumar Bora Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0019
High Courts06 Sept 2021Allowed
Bikash Routia Vs State Of Assam And Anr
Gauhati High Court · (2021) 09 GAU CK 0018
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts06 Sept 2021Dismissed
Phalit Paik Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0017
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts06 Sept 2021Allowed
Rekhamoni Deka Das Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0016
Assam Services (Pension) Rules, 1969 — Rule 143AIndian Penal Code, 1860 — Section 342Evidence Act, 1872 — Section 108
High Courts06 Sept 2021Disposed Of
Lalon Prosad Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 09 GAU CK 0015
High Courts03 Sept 2021
Zakir Hussain Vs State Of Assam And Anr
Gauhati High Court · (2021) 09 GAU CK 0014
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 232, 233, 311, 313, 391
High Courts03 Sept 2021Disposed Of
Debia Tara Vs State Of Arunachal Pradesh And 8 Ors
Gauhati High Court · (2021) 09 GAU CK 0013
High Courts03 Sept 2021Allowed
On The Death Of Jamal Uddin Ahmed His Legal Heir Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 09 GAU CK 0012
Constitution Of India, 1950 — Article 226Assam Services (Discipline And Appeal) Rules, 1964 — Rule 7(ii), 9, 9(12), 9(12)(b)Prevention Of Corruption Act, 1988 — Section 7
High Courts03 Sept 2021Dismissed
Diposh Ree Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0011
Constitution Of India, 1950 — Article 226
High Courts03 Sept 2021Allowed
Gajen Ch Swargiary Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0010
Assam Secondary Education (Provincialised Schools) Service Rules, 2018 — Rule 14(2)
High Courts02 Sept 2021Allowed
Bitupan Borah Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0009
Indian Penal Code, 1860 — Section 302, 304IICode Of Criminal Procedure, 1973 — Section 164, 281, 313
High Courts02 Sept 2021Disposed Of
M/S. Brahmaputra Infrastructure Ltd. Vs M/S Assam Vegetable & Oil Products Ltd.
Gauhati High Court · (2021) 09 GAU CK 0008
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(6), 12(2), 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i)Indian Penal Code, 1860 — Section 463
High Courts02 Sept 2021Disposed Of
Bmg Informatics Pvt Ltd Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0007
Central Goods And Services Tax Act, 2017 &mdash Section 9, 11(1), 54(3), 54(3)(ii), 168(1)
High Courts01 Sept 2021Partly Allowed
Subrata Ghosh Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0006
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 325Code Of Criminal Procedure, 1973 — Section 161
High Courts01 Sept 2021Disposed Of
Nur Mahammad Ali Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0005
Assam Education (Provincialisation Of Service Of Teachers And Re-Organization Of Educational Institutions), Act, 2017 — Section 3(1)(vii)
High Courts01 Sept 2021Disposed Of
Sirin Aktar Choudhury Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0004
Assam Education (Provincialisation Of Service Of Teachers And Re-Organization Of Educational Institutions), Act, 2017 — Section 3(1)(x)
High Courts01 Sept 2021Disposed Of
Jagadish Kumar Deka Vs State Of Assam And 10 Ors
Gauhati High Court · (2021) 09 GAU CK 0003