High Courts27 Sept 2021Disposed Of
Chandan Boruah Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0055
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 138 of 1,342
High Courts24 Sept 2021Dismissed
Union Of India And 5 Ors Vs C Chandra Kumar
Gauhati High Court · (2021) 09 GAU CK 0060
High Courts24 Sept 2021Partly Allowed
Md. Parvez Mushtaque Ahmed Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 09 GAU CK 0059
High Courts23 Sept 2021Dismissed
M/S Yashnand Engineers And Contractors Pvt. Ltd Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0061
Constitution Of India, 1950 — Article 12, 14, 226
High Courts22 Sept 2021Partly Allowed
Sujit Paul Choudhury Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0063
Assam Education (provincialisation of Services Of Teachers And Re-Organization Of Educational Institution) Act, 2017 — Section 3(1)(x)
High Courts22 Sept 2021Allowed
Paritosh Chandra Ghosh Vs State Of Assam And 5 Ors.
Gauhati High Court · (2021) 09 GAU CK 0062
Assam Services (Revision Of Pay) Rules, 2010 — Rule 3, 10
High Courts21 Sept 2021Dismissed
Bhupendra Sinha And 7 Ors. Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0064
Constitution Of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2(h)
High Courts20 Sept 2021Disposed Of
Rehena Begum Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0066
High Courts20 Sept 2021Allowed
Ahinsha Chemicals Ltd(Instant Tea Division) Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0065
High Courts17 Sept 2021Disposed Of
Anindita Sarma And 2 Ors. Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0048
Indian Penal Code, 1860 — Section 406, 498AInformation Technology Act, 2008 &mdash Section 43, 66C, 66E, 72, 77B
High Courts17 Sept 2021Dismissed
Ayub Ali Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 323, 380, 448Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 8
High Courts17 Sept 2021
Kobbad Ali @ Kobat Ali @ Kobat Master And 12 Ors Vs State Of Assam And Anr
Gauhati High Court · (2021) 09 GAU CK 0046
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304II, 323, 325, 326, 341Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts16 Sept 2021Allowed
1918543
Gauhati High Court · (2021) 09 GAU CK 0051
Indian Penal Code, 1860 — Section 90, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts16 Sept 2021Disposed Of
Dr. Zaheed Hussain Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 498AMuslim Women (Protection of Rights on Marriage) Act, 2019 — Section 3, 4
High Courts16 Sept 2021Allowed
Aparna Mazumder Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0044
Constitution Of India, 1950 — Article 226
High Courts16 Sept 2021
Raghu Nath Sarkar Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0043
High Courts16 Sept 2021Disposed Of
Mira Sen Sutradhar And Anr. Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0042
Indian Penal Code, 1860 — Section 120B, 306Code Of Criminal Procedure, 1973 — Section 41(1)(a), 156(3), 173(8), 482
High Courts16 Sept 2021Disposed Of
Julfikar Ali Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0041
Assam Education (provincialisation of Services Of Teachers And Re-Organization Of Educational Institution) Act, 2017 — Section 3(1)(vii), 3(1)(ix)
High Courts15 Sept 2021Disposed Of
Indian Oil Corporation Ltd Vs Assam Power Distribution Co. Ltd. And 3 Ors.
Gauhati High Court · (2021) 09 GAU CK 0050
Electricity Act, 2003 — Section 42, 56, 56(1), 56(2)Limitation Act, 1963 — Section 17
High Courts15 Sept 2021Disposed Of
Director C.B.I. Vs Bhagya Kalita (A-1) And Anr
Gauhati High Court · (2021) 09 GAU CK 0049
Indian Penal Code, 1860 — Section 114, 302Code Of Criminal Procedure, 1973 — Section 164, 313