High Courts06 Oct 2021
Mafida Begum And 11 Ors. VsState Of Assam And 6 Ors
Gauhati High Court · (2021) 10 GAU CK 0014
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 137 of 1,342
High Courts05 Oct 2021Dismissed
Harendra Ch. Lahkar VsState Of Assam And 3 Ors
Gauhati High Court · (2021) 10 GAU CK 0020
Constitution Of India, 1950 — Article 14, 16, 136, 142, 226, 311Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7Assam Directorate Establishment Ministerial Finance Rule, 1973 — Rule 10(3)
High Courts05 Oct 2021Allowed
Dhanada Phukon VsState Of Assam And 3 Ors
Gauhati High Court · (2021) 10 GAU CK 0019
High Courts05 Oct 2021Allowed
Amarendra Sarma VsState Of Assam And 4 Ors
Gauhati High Court · (2021) 10 GAU CK 0018
High Courts05 Oct 2021Disposed Of
Md. Nuruddin VsUnion Of India
Gauhati High Court · (2021) 10 GAU CK 0017
Code Of Civil Procedure, 1908 — Order 18 Rule 2, Order 18 Rule 2(2), Order 18 Rule 2(3), Order 20 Rule 2, Order 18 Rule 3A, Order 18 Rule 3D
High Courts04 Oct 2021Partly Allowed
Afaz Uddin Ahmed VsState Of Assam And 5 Ors
Gauhati High Court · (2021) 10 GAU CK 0024
High Courts04 Oct 2021Allowed
Inamul Muzid VsState Of Assam And 4 Ors
Gauhati High Court · (2021) 10 GAU CK 0023
High Courts04 Oct 2021Dismissed
Dhani Ram Narah VsUnion Of India
Gauhati High Court · (2021) 10 GAU CK 0022
Constitution Of India, 1950 — Article 15, 16, 16(1), 16(2), 19(1)(g)
High Courts04 Oct 2021Allowed
Gautam Chakraborty VsUnion Of India And 8 Ors
Gauhati High Court · (2021) 10 GAU CK 0021
High Courts01 Oct 2021Disposed Of
Nitul Bora VsState Of Assam Anr
Gauhati High Court · (2021) 10 GAU CK 0026
Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 376, 376(1), 448, 450
High Courts01 Oct 2021Disposed Of
Babita Deka VsState Of Assam And 2 Ors
Gauhati High Court · (2021) 10 GAU CK 0025
Constitution Of India, 1950 — Article 14
High Courts29 Sept 2021Disposed Of
Md Abed Ali VsState Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0069
High Courts29 Sept 2021Disposed Of
Century Plyboards (I) Ltd And Anr VsUnion Of India And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0068
Customs Tariff (Identification, Assessment and Collection Of Antidumping Duty On Dumped Articles and For Determination Of Injury) Rules, 1995 — Rule 17(1)(b)
High Courts29 Sept 2021Disposed Of
Jholmal Dutta VsState Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0067
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6(1), 6(2)Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471
High Courts28 Sept 2021
Mamoni Kakoty Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0054
Constitution Of India, 1950 — Article 21, 32, 226Evidence Act, 1872 — Section 108
High Courts28 Sept 2021Disposed Of
Prem Raj Goala Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 09 GAU CK 0053
High Courts28 Sept 2021Dismissed
Usha Roy Vs Pinku Roy @ Jogal Roy @ Tinku Roy @ Katu Roy And 5 Ors.
Gauhati High Court · (2021) 09 GAU CK 0052
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104(1))(i), 115, Order 22, Order 43 Rule 1(k), Order 43 Rule 1 (r), Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5
High Courts27 Sept 2021Dismissed
Ramu Tanti Vs State Of Assam And Anr.
Gauhati High Court · (2021) 09 GAU CK 0058
Protection of Children from Sexual Offences (PCOSO) Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 6
High Courts27 Sept 2021Dismissed
Union Of India Vs M/S. Motilal & Gouri Food Storage Pvt. Ltd.
Gauhati High Court · (2021) 09 GAU CK 0057
Railways Act, 1989 — Section 55, 65, 65(2), 93, 106Railway Claims Tribunal Act, 1987 — Section 23(2)
High Courts27 Sept 2021Dismissed
Union Of India Vs M/S Ramesh And Co.
Gauhati High Court · (2021) 09 GAU CK 0056
Railways Act, 1989 — Section 65, 65(2), 93, 106Railway Claims Tribunal Act, 1987 — Section 23(2)