High Courts22 Oct 2021Disposed Of

Muslem Ali Vs State Of Assam

Gauhati High Court · (2021) 10 GAU CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts21 Oct 2021Allowed

Mistu Das Vs State Of Assam And Anr

Gauhati High Court · (2021) 10 GAU CK 0028

Code Of Criminal Procedure, 1973 — Section 397, 401, 451Indian Penal Code, 1860 — Section 180, 269, 270, 379, 411, 420Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section (2)
High Courts08 Oct 2021Disposed Of

Navnath Tukaram Dhaigude VsUnion Of India

Gauhati High Court · (2021) 10 GAU CK 0009

Constitution Of India, 1950 — Article 14Wild Life (Protection) Act, 1972 — Section 2(5), 2(36), 44, 48, 48A, 48(a), 48(b), 49A, 49B, 49C, 50, 50(c), 51, 51(2)Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Oct 2021Dismissed

Union Of India And 4 Ors VsM/S Keshari Industries

Gauhati High Court · (2021) 10 GAU CK 0006

Constitution Of India, 1950 — Article 16(4), 16(4A), 16(4B), 32, 142, 370Finance Act, 2004 — Section 91, 92, 93Central Excise Act, 1944 — — Section 8(2A), 11A, 11A(1), 37B
High Courts07 Oct 2021Dismissed

Mukul Kalita VsState Of Assam

Gauhati High Court · (2021) 10 GAU CK 0013

Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 304B, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 385
High Courts07 Oct 2021Dismissed

Assam Public Service Commission VsHrishikesh Das

Gauhati High Court · (2021) 10 GAU CK 0012

Constitution Of India, 1950 — Article 14, 226, 309, 315, 319, 320, 320(3), 320(5)Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 — Rule 70, 70(ii), 70(iv)Assam Public Service Commission (Procedure and Conduct Of Business) Rules, 1986 — Section 37
High Courts06 Oct 2021Disposed Of

Swarup Dutta VsUnion Of India

Gauhati High Court · (2021) 10 GAU CK 0016

Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 457Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 36C