CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments

26,832 judgments · page 134 of 1,342

High Courts12 Nov 2021Dismissed

Rameswar Kakoti Vs State Of Assam And Anr

Gauhati High Court · (2021) 11 GAU CK 0028

Indian Penal Code, 1860 — Section 34, 120B, 302, 324, 325, 380Arms Act, 1959 — Section 25(1A), 27Code Of Criminal Procedure, 1973 — Section 162, 164, 313
Read judgment
High Courts11 Nov 2021Allowed

Rejina Begum Vs Union Of India And 6 Ors

Gauhati High Court · (2021) 11 GAU CK 0003

Constitution Of India, 1950 — Article 14, 21, 22(5), 226Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3(1) Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 28, 67(c)
Read judgment
High Courts03 Nov 2021Disposed Of

Farhanaz Hussain Vs Jaytun Nessa

Gauhati High Court · (2021) 11 GAU CK 0015

Code Of Civil Procedure, 1908 — Section 151, Order 20 Rule 1(2)Motor Vehicles Act, 1988 — Section 163, 165(1), 166, 166(1)
Read judgment
High Courts02 Nov 2021Dismissed

Dilip Kalita Vs State Of Assam And 6 Ors.

Gauhati High Court · (2021) 11 GAU CK 0024

Constitution Of India, 1950 — Article 14, 226Assam Secretariat Subordinate Rules, 1963 — Rule 16Assam Public Services (Preferential Appointment) Rules, 1986 — Rule 2(a), 4
Read judgment