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Gauhati High Court judgments

26,832 judgments · page 132 of 1,342

High Courts30 Nov 2021Dismissed

Golap Sarma Vs Union Of India And 3 Ors

Gauhati High Court · (2021) 11 GAU CK 0064

Constitution Of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 133, 153Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
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High Courts29 Nov 2021Allowed

Pankaj Das Vs State Of Assam And 2 Ors.

Gauhati High Court · (2021) 11 GAU CK 0067

Code Of Criminal Procedure, 1973 — Section 107, 145, 155(2), 156(3), 197, 197(2), 197(3), 202, 319, 319(1), 482Indian Penal Code, 1860 — Section 34, 120B, 294, 325, 343, 384, 447, 506
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High Courts25 Nov 2021Allowed

Safiqur Rahman Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 11 GAU CK 0040

Constitution Of India, 1950 — Article 226, 311, 311(2)Assam Services (Pension) Rules, 1969 — Rule 21(b), 21(b)(ii)Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9, 9(9)
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High Courts22 Nov 2021Disposed Of

X X X Vs Phagulal Prasad

Gauhati High Court · (2021) 11 GAU CK 0051

Contempt Of Courts Act, 1971 — Section 2(c), 2(c)(ii), 2(c)(iii), 12, 15Indian Penal Code, 1860 — Section 468, 471Code Of Criminal Procedure, 1973 — Section 172, 195
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High Courts18 Nov 2021Dismissed

Nabab Ali Sk & Ors Vs State Of Assam

Gauhati High Court · (2021) 11 GAU CK 0056

Constitution Of India, 1950 — Article 20, 21Code Of Criminal Procedure, 1973 — Section 164, 207, 208, 319, 319(1), 319(4), 397, 401Indian Penal Code, 1860 — Section 34, 120B, 302, 304B, 307, 313, 325, 498A, 506
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