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Gauhati High Court judgments

26,832 judgments · page 131 of 1,342

High Courts09 Dec 2021Allowed

Dr. Subramanian Swamy Vs State Of Assam

Gauhati High Court · (2021) 12 GAU CK 0009

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 21, 43, 146, 153, 153A, 295A, 298Code Of Criminal Procedure, 1973 — Section 2(d), 2(g), 155(2), 156(1), 190, 190(1)(a), 190(1)(b), 190(1)(c), 192, 196(1), 200, 202, 202(1), 204, 465, 482
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High Courts08 Dec 2021Allowed

Ghan Shyam Das Vs State Of Assam And Anr

Gauhati High Court · (2021) 12 GAU CK 0016

General Clause Act, 1897 — Section 27Indian Penal Code, 1860 — Section 354A, 354B, 376, 376(2)(i), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts07 Dec 2021Dismissed

Motiur Rahman Vs State Of Assam

Gauhati High Court · (2021) 12 GAU CK 0045

Constitution Of India, 1950 — Article 13(3)(a), 14, 21, 25, 243F, 243F(1)(b)Assam Panchayat [Constitution] Rules, 1995 — Rule 62, 62(1), 62(1)(b), 62(1)(f), 6(1)(g), 62(1)(h)Assam Panchayat [Constitution] [Amendment] Rules, 2018 — Rule 1(2), 2(1)(b)
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High Courts06 Dec 2021Disposed Of

Arjun Agrawal @ Arjun Agarwal Vs Union Of India

Gauhati High Court · (2021) 12 GAU CK 0007

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Customs Act, 1962 — Section 2(33), 11A(d), 11B, 11C, 11D, 11E, 11F, 111, 111(d), 113, 123, 123(2), 135(a), 135(b)
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High Courts01 Dec 2021Disposed Of

Md Sahid Khan Vs State Of Assam And Anr

Gauhati High Court · (2021) 12 GAU CK 0001

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313, 313(1)(a), 313(1)(b)Arms Act, 1959 — Section 25(1B)
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High Courts30 Nov 2021Allowed

Hasiba Begum Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 11 GAU CK 0065

Constitution Of India, 1950 — Article 14, 226Assam Services (Pension) Rules, 1969 — Rule 143, 143(1)(d)Uttar Pradesh Recruitment of Dependents of Government Servants Dying-in-Harness Rules, 1974 — Rule 2(c)
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