High Courts20 Dec 2021Allowed
Sirish Basumatary Vs State Of Assam And Anr
Gauhati High Court · (2021) 12 GAU CK 0037
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 130 of 1,342
High Courts20 Dec 2021Disposed Of
Gunajoy Choudhury Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 12 GAU CK 0036
Assam Services (Discipline & Appeals) Rules, 1964 — Rule 9Assam Municipal Act, 1956 — Section 50(2)
High Courts17 Dec 2021Disposed Of
Bulbul Lahon Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 12 GAU CK 0039
Constitution Of India, 1950 — Article 311(2)GDS (Conduct and Employment) Rules, 2001 — Rule 8
High Courts16 Dec 2021Dismissed
Chandan Nath Vs State Of Assam
Gauhati High Court · (2021) 12 GAU CK 0042
Constitution Of India, 1950 — Article 226
High Courts16 Dec 2021Dismissed
Md.Safir Ali And 7 Ors Vs Md. Rahim Ali And 5 Ors
Gauhati High Court · (2021) 12 GAU CK 0041
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 2
High Courts16 Dec 2021Allowed
Satyendra Medhi Vs Pramod Medhi
Gauhati High Court · (2021) 12 GAU CK 0040
Evidence Act, 1872 — Section 65, 65(a), 65(c), 136
High Courts15 Dec 2021Disposed Of
Sahab Uddin Laskar Vs State Of Assam And Anr.
Gauhati High Court · (2021) 12 GAU CK 0044
Indian Penal Code, 1860 — Section 34, 300, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Dec 2021Disposed Of
Alauddin Mazumdar And 4 Ors Vs Musstt. Samsun Nessa Mazumdar And 4 Ors
Gauhati High Court · (2021) 12 GAU CK 0043
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 7Code Of Criminal Procedure, 1973 — Section 145
High Courts14 Dec 2021Allowed
Sanjib Kumar Nath Vs State Of Assam
Gauhati High Court · (2021) 12 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 279, 338
High Courts14 Dec 2021Allowed
Dhrubajyoti Bharadwaj Vs Meenakshi Bharadwaj
Gauhati High Court · (2021) 12 GAU CK 0019
Hindu marriage Act, 1955 — Section 13(1)(ia)
High Courts13 Dec 2021Allowed
Biswanath Pratap Singh And Anr Vs State Of Assam And Anr
Gauhati High Court · (2021) 12 GAU CK 0024
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(i), 20(b)(ii)(c), 20(c), 29, 35, 41(2), 42(1), 54Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Dec 2021Allowed
Ataur Rahman Choudhury Vs Reliance General Insurance Company Ltd
Gauhati High Court · (2021) 12 GAU CK 0023
Indian Penal Code, 1860 — Section 304A, 337, 338, 427Motor Vehicles Act, 1988 — Section 145, 146, 147, 147(5), 147(6), 149, 149(1), 150, 150(1), 170Insurance Act, 1938 — Section 64VB
High Courts13 Dec 2021Disposed Of
Lalit Sinha @ Lalit Madan Sinha Vs Sandhya Sinha
Gauhati High Court · (2021) 12 GAU CK 0022
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125Hindu marriage Act, 1955 — Section 13, 25
High Courts13 Dec 2021Allowed
Champa Chanda Vs Moni Chanda
Gauhati High Court · (2021) 12 GAU CK 0021
Hindu marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib), 13(1)(i)Code Of Criminal Procedure, 1973 — Section 125
High Courts10 Dec 2021Allowed
Bapan Mandal Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 12 GAU CK 0028
High Courts10 Dec 2021Dismissed
Mohan Chauhan Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 12 GAU CK 0027
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2021Dismissed
Roce No. 850872588 Shri Pratap Chandra Nayak Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 12 GAU CK 0026
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3(1), 3(1)(e), 11(iv)Central Reserve Police Force Rules, 1955 — Rule 27, 36Central Reserve Police Force Act, 1949 — Section 2(d), 9, 10, 10(m), 11, 11(1), 18, 18(2)
High Courts10 Dec 2021Dismissed
Raju Kalita And 3 Ors. Vs Ananta Chandra Kalita
Gauhati High Court · (2021) 12 GAU CK 0025
Code Of Civil Procedure, 1908 — Section 47, 100, 115, Order 2 Rule 2, Order 21 Rule 5, Order 20 Rule 12ASpecific Relief Act, 1963 — Section 22, 22(1), 22(2), 28Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts09 Dec 2021Allowed
Sonu Nayak Vs State Of Assam And Anr
Gauhati High Court · (2021) 12 GAU CK 0011
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts09 Dec 2021Allowed
M/380838 HAV/NA Murali Kumar P. Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 12 GAU CK 0010
Constitution Of India, 1950 — Article 14Assam Rifles Act, 2006 — Section 3(iii)Army Act, 1950 — Section 3(xxi)