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Gauhati High Court judgments

26,832 judgments · page 133 of 1,342

High Courts18 Nov 2021Dismissed

Ranjit Gogoi Vs State Of Assam And 3 Ors

Gauhati High Court · (2021) 11 GAU CK 0053

Constitution Of India, 1950 — Article 32, 226Assam Services (Discipline & Appeal) Rules, 1964 — Rule 6(2), 7(3), 9Prevention Of Corruption Act, 1988 — Section 13(2)
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High Courts17 Nov 2021Dismissed

Surat Jamal Vs State Of Assam And Anr

Gauhati High Court · (2021) 11 GAU CK 0062

Prevention Of Cruelty To Animals (Care And Maintenances Of Case Property Animals) Rules, 2017 — Rule 3Transport Of Animals Rules, 1978 — Rule 47(a), 47(b), 56(c)Indian Penal Code, 1860 — Section 279, 289, 307, 353, 379, 411
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High Courts17 Nov 2021Dismissed

Meher Banu Begum & Ors Vs State Of Assam

Gauhati High Court · (2021) 11 GAU CK 0061

Transport Of Animals Rules, 1978 — Rule 47(a), 47(b), 56, 56(c)Prevention Of Cruelty To Animals (Care And Maintenance Of Case Property Animals) Rules, 2017 — Rule 3, 5Indian Penal Code, 1860 — Section 120B, 279, 289, 353, 379, 411, 428, 429
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High Courts17 Nov 2021Allowed

Kamakhya Mishra @ Kamakhya Michir And 2 Ors. Vs Ram Avatar Bhar And 5 Ors

Gauhati High Court · (2021) 11 GAU CK 0031

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 21 Rule 32, Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 99(2), Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 106Transfer Property Act, 1882 — Section 52
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