High Courts15 Sept 2021Disposed Of
Indian Oil Corporation Ltd Vs Assam Power Distribution Co. Ltd. And 3 Ors.
Gauhati High Court · (2021) 09 GAU CK 0050
Electricity Act, 2003 — Section 42, 56, 56(1), 56(2)Limitation Act, 1963 — Section 17
COURT ARCHIVE
Gauhati High Court judgments
26,834 judgments · page 139 of 1,342
High Courts15 Sept 2021Disposed Of
Director C.B.I. Vs Bhagya Kalita (A-1) And Anr
Gauhati High Court · (2021) 09 GAU CK 0049
Indian Penal Code, 1860 — Section 114, 302Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts15 Sept 2021Disposed Of
Subhash Kumar Singh Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0040
Assam Goods and Services Tax (AGST) Act, 2017 — Section 132(1)(i)Code Of Criminal Procedure, 1973 — Section 50, 439
High Courts14 Sept 2021
Nitul Duarah Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0039
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 173(2), 207, 209, 313
High Courts14 Sept 2021Dismissed
Babil Hassa @ Jiru Babil Hassa Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0038
Evidence Act, 1872 — Section 118Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 326
High Courts14 Sept 2021Allowed
Paonam Diana Devi Vs Union Of India And 7 Ors
Gauhati High Court · (2021) 09 GAU CK 0037
Constitution Of India, 1950 — Article 21, 22(5), 226Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3(1)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 22, 27A, 29, 37
High Courts13 Sept 2021Allowed
Nitul Saikia Vs State Of Assam And Anr
Gauhati High Court · (2021) 09 GAU CK 0036
Indian Penal Code, 1860 — Section 302, 304I, 304II, 451, 452Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts13 Sept 2021Partly Allowed
Abdul Kadir And 4 Ors. Vs State Of Assam And Anr
Gauhati High Court · (2021) 09 GAU CK 0035
Indian Penal Code, 1860 — Section 34, 120B, 149, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 106, 145
High Courts13 Sept 2021Dismissed
Nayanmoni Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0034
Constitution Of India, 1950 — Article 142, 226
High Courts13 Sept 2021Disposed Of
Hirendra Sinha Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 188, 269, 270Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(a), 21(b), 25, 29
High Courts13 Sept 2021Disposed Of
M/S Superlite Aac Block Industry Vs Union Of India And 2 Ors
Gauhati High Court · (2021) 09 GAU CK 0032
High Courts10 Sept 2021Dismissed
Ajit Saikia Vs Nion Of India And 8 Ors
Gauhati High Court · (2021) 09 GAU CK 0031
Constitution Of India, 1950 — Article 226
High Courts10 Sept 2021Disposed Of
Varshaty Das Vs Union Of India And 7 Ors.
Gauhati High Court · (2021) 09 GAU CK 0030
High Courts10 Sept 2021Dismissed
Dr. Subhash Chandra Singh Vs Assam University, Silchar And Anr.
Gauhati High Court · (2021) 09 GAU CK 0029
High Courts10 Sept 2021Allowed
Parinita Bora Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 09 GAU CK 0028
High Courts10 Sept 2021Disposed Of
Biswajit Chakraborty Vs Preetam Saikia And Anr.
Gauhati High Court · (2021) 09 GAU CK 0027
National Council For Teacher Education Act, 1993 — Section 14
High Courts10 Sept 2021Dismissed
Purna Nahar Deka Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0026
Protection Of Children From Sexual Offences Act, 2012 — Section 6, 29, 30, 30(2)Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 307, 376, 376(2)(i)
High Courts09 Sept 2021Dismissed
Arun Ch. Baruah And Anr. Vs E State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0025
Code Of Civil Procedure, 1908 — Section 115
High Courts09 Sept 2021Disposed Of
Punya Probha Deuri Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 09 GAU CK 0024
Assam Services (Pension) Rules, 1969 — Rule 143C, 143C(1), 143C(2), 143C(2)(iv)
High Courts09 Sept 2021Disposed Of
Phuleswari Gogoi Vs State Of Assam And 8 Ors
Gauhati High Court · (2021) 09 GAU CK 0023