High Courts02 Sept 2021Disposed Of
Bmg Informatics Pvt Ltd Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0007
Central Goods And Services Tax Act, 2017 &mdash Section 9, 11(1), 54(3), 54(3)(ii), 168(1)
COURT ARCHIVE
Gauhati High Court judgments
26,839 judgments · page 141 of 1,342
High Courts01 Sept 2021Partly Allowed
Subrata Ghosh Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0006
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 325Code Of Criminal Procedure, 1973 — Section 161
High Courts01 Sept 2021Disposed Of
Nur Mahammad Ali Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0005
Assam Education (Provincialisation Of Service Of Teachers And Re-Organization Of Educational Institutions), Act, 2017 — Section 3(1)(vii)
High Courts01 Sept 2021Disposed Of
Sirin Aktar Choudhury Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0004
Assam Education (Provincialisation Of Service Of Teachers And Re-Organization Of Educational Institutions), Act, 2017 — Section 3(1)(x)
High Courts01 Sept 2021Disposed Of
Jagadish Kumar Deka Vs State Of Assam And 10 Ors
Gauhati High Court · (2021) 09 GAU CK 0003
High Courts01 Sept 2021Dismissed
Smti Joonmani Pagag Gam Vs E State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0002
Constitution Of India, 1950 — Article 34, 136, 226
High Courts01 Sept 2021Dismissed
Nilotpal Nath Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0001
Constitution Of India, 1950 — Article 14, 16, 226Sexual Harassment Of Women at Workplace (Prevention, Prohibition And Redressal) Rules, 2013 &mdash Rule 7(1)Indian Penal Code, 1860 — Section 294(b), 354, 354A, 509
High Courts31 Aug 2021Dismissed
Jagannath Barman Vs State Of Assam And Anr
Gauhati High Court · (2021) 08 GAU CK 0098
Indian Penal Code, 1860 — Section 86, 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 164, 313
High Courts31 Aug 2021Dismissed
Pranab Kr. Baruah And Another Vs State Of Assam And Other
Gauhati High Court · (2021) 08 GAU CK 0097
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 294, 325, 341, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 401, 482
High Courts31 Aug 2021Allowed
Nipen Boro Vs State Of Assam And Anr
Gauhati High Court · (2021) 08 GAU CK 0096
Indian Penal Code, 1860 — Section 120B, 302, 376Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts26 Aug 2021
Naba Kumar Sarania Vs Daorao Dekhreb Narzary
Gauhati High Court · (2021) 08 GAU CK 0095
Constitution Of India, 1950 — Article 225, 329(b)Code Of Civil Procedure, 1908 — , Order 6 Rule 1, Order 6 Rule 2, Order 7 Rule 14Conduct Of Election Rules, 1961 — Section 94A
High Courts26 Aug 2021
Majida Khatun Vs State Of Assam And 9 Ors
Gauhati High Court · (2021) 08 GAU CK 0094
High Courts26 Aug 2021Dismissed
Hindustan Paper Corporation Limited Vs Union Of India
Gauhati High Court · (2021) 08 GAU CK 0093
Constitution Of India, 1950 — Article 14, 19(1)(g)Insolvency And Bankruptcy Code, 2016 — Section 3(7), 3(8), 3(23)(g), 8, 9, 15, 61Companies Act, 2013 — Section 2(20), 2(45), 230, 232
High Courts25 Aug 2021
TCI Supply Chain Solutions Vs Union Of India And 11 Ors
Gauhati High Court · (2021) 08 GAU CK 0092
Assam Motor Vehicle Rules, 2003 — Rule 93, 93(3)
High Courts25 Aug 2021Dismissed
Manir Uddin Vs State Of Assam And Anr
Gauhati High Court · (2021) 08 GAU CK 0091
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Evidence Act, 1872 — Section 118Indian Penal Code, 1860 — Section 120B, 302
High Courts24 Aug 2021
Progressive Educational Society And 3 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0090
High Courts24 Aug 2021
Social Research And Development Centre And 5 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0089
High Courts24 Aug 2021Partly Allowed
CT/GD Raju Gogoi , Force No. 065137204 Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0088
Constitution Of India, 1950 — Article 226, 323ACentral Reserve Police Force Rules, 1955 — Rule 4
High Courts24 Aug 2021Disposed Of
Biju Changmai Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0087
Assam Minor Mineral Concession Rules, 2013 — Rule 19(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 5, 8A, 13, 14, 15(1), 23C
High Courts24 Aug 2021Allowed
Md. Faijur Rahman Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0086
Assam Education (Provincialisation of Services of Teachers and Re-organisation of Educational Institutions) Act, 2017 — Section 2(u)