High Courts19 Aug 2021Allowed
Md. Zakaria Mazumder Vs State Of Assam And Anr
Gauhati High Court · (2021) 08 GAU CK 0064
Indian Penal Code, 1860 — Section 302, 364, 366, 376, 379Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Gauhati High Court judgments
26,839 judgments · page 143 of 1,342
High Courts18 Aug 2021Disposed Of
Deraj Talukdar And Anr. Vs State Of Assam And 5 Ors.
Gauhati High Court · (2021) 08 GAU CK 0063
High Courts18 Aug 2021Disposed Of
Hamed Ali @ Hamid Ali @ Hamidul Vs State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 420, 468, 511Foreigners Act, 1946 — Section 14, 14C
High Courts18 Aug 2021Disposed Of
Bimal Chetri Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0061
High Courts18 Aug 2021
IRLA No 5960 Second In Command Neraj Kumar Singh Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 08 GAU CK 0060
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2021Dismissed
Sidheswar Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 08 GAU CK 0059
Constitution Of India, 1950 — Article 14, 226
High Courts17 Aug 2021Disposed Of
Shankar Talukdar Vs Rinku Talukdar
Gauhati High Court · (2021) 08 GAU CK 0058
Hindu Marriage Act, 1955 — Section 25
High Courts17 Aug 2021Dismissed
Pranab Baruah Vs N F Railway And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0057
Constitution Of India, 1950 — Article 14, 226
High Courts17 Aug 2021Partly Allowed
Khandan Kumar Das Vs State Of Assam And 3 Ors.
Gauhati High Court · (2021) 08 GAU CK 0056
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 14Assam Municipal Act, 1956 — Section 50
High Courts16 Aug 2021Dismissed
Union Of India And 7 Ors Vs Manas Ranjan Mohapatro
Gauhati High Court · (2021) 08 GAU CK 0054
Constitution Of India, 1950 — Article 14
High Courts16 Aug 2021
Chandrababu Sarma Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0053
Assam Secondary Educational (Provincialised) Service Rules, 2003 — Rule 24(3)
High Courts16 Aug 2021Dismissed
Hemanta Das Vs Assam State Agricultural Marketing Board And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0052
Constitution Of India, 1950 — Article 226, 311Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9
High Courts13 Aug 2021
Swahanaz Yasmin Vs State Of Assam And 7 Ors
Gauhati High Court · (2021) 08 GAU CK 0051
Constitution Of India, 1950 — Article 226
High Courts13 Aug 2021Disposed Of
Dhiraj Kr. Kakati Vs State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0050
Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 7, 8Code Of Criminal Procedure, 1973 — Section 41A, 438
High Courts13 Aug 2021
Mainao Gayari Vs State Of Assam And 8 Ors
Gauhati High Court · (2021) 08 GAU CK 0049
Assam Services (Pension) Rules, 1969 — Rule 137(1)
High Courts13 Aug 2021Disposed Of
Utsav Kadam Vs State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0048
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 307, 328, 376
High Courts13 Aug 2021Partly Allowed
Momi Bora Vs State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0047
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 300, 302, 304I, 304II
High Courts12 Aug 2021Dismissed
Karishma Kayal Vs State Of Assam And Anr
Gauhati High Court · (2021) 08 GAU CK 0046
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 408, 420, 467, 477ACompanies Act, 2013 — Section 143, 143(10), 206, 207, 208, 209, 210, 211, 212, 212(2), 212(6), 235, 435, 436, 437, 442, 447
High Courts12 Aug 2021Allowed
M/S Jyothy Labs Ltd. Vs Union Of India And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0045
High Courts12 Aug 2021Partly Allowed
Nabajyoti Rangai Vs State Of Assam And Anr
Gauhati High Court · (2021) 08 GAU CK 0044
Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 341Code Of Criminal Procedure, 1973 — Section 164, 313