COURT ARCHIVE

Gauhati High Court judgments

26,839 judgments · page 145 of 1,342

High Courts06 Aug 2021Disposed Of

Jarjina Yesmin Ansari Vs State Of Assam And 7 Ors

Gauhati High Court · (2021) 08 GAU CK 0023

Assam Education (Provincialisation Of Services Of Teachers And Re-Organization Of Educational Institutions) Act, 2017 — Section 3(1)(x)

High Courts06 Aug 2021Disposed Of

Jahirul Islam Vs State Of Assam And 5 Ors

Gauhati High Court · (2021) 08 GAU CK 0022

Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011 — Section 4

High Courts05 Aug 2021Disposed Of

Promud Borgohain And 18 Ors Vs State Of Assam And 2 Ors

Gauhati High Court · (2021) 08 GAU CK 0021

Constitution Of India, 1950 — Article 226

High Courts05 Aug 2021

M/S. S.M. Cement Industries Vs Assam Power Distribution Company Ltd. And 3 Ors.

Gauhati High Court · (2021) 08 GAU CK 0020

High Courts05 Aug 2021

Satya Talukdar @ Satya Ram Talukdar Vs State Of Assam And 12 Ors

Gauhati High Court · (2021) 08 GAU CK 0019

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420, 448, 506

High Courts05 Aug 2021Disposed Of

M/S Neccon Power And Infra Ltd. Vs Union Of India And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0018

Foreign Trade (Regulation) Rules, 1993 — Rule 7(1)(k)Foreign Trade (Development & Regulation) Act, 1992 — Section 11(2)

High Courts05 Aug 2021

Shiromoni Konwar Vs State Of Assam And 7 Ors

Gauhati High Court · (2021) 08 GAU CK 0017

Assam Panchayat Act, 1994 — Section 73(2)

High Courts05 Aug 2021Disposed Of

Dr. Nipun Baruwati Vs State Of Assam And 7 Ors

Gauhati High Court · (2021) 08 GAU CK 0016

High Courts04 Aug 2021Allowed

Life Insurance Corporation Of India Vs P. Nyanbemo Jami

Gauhati High Court · (2021) 08 GAU CK 0015

Evidence Act, 1872 — Section 58

High Courts04 Aug 2021Disposed Of

Dr Utpala Das Vs State Of Assam And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0014

High Courts04 Aug 2021Disposed Of

Mohitosh Chakraborty Vs State Of Assam And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0013

Constitution Of India, 1950 — Article 226Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9

High Courts04 Aug 2021Disposed Of

Gouri Sankar Biswas Vs State Of Assam And 3 Ors.

Gauhati High Court · (2021) 08 GAU CK 0012

Constitution Of India, 1950 — Article 226Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9

High Courts04 Aug 2021Disposed Of

Dr. Rajdeep Das Vs Union Of India And 7 Ors

Gauhati High Court · (2021) 08 GAU CK 0011

High Courts04 Aug 2021Allowed

Md. Mizanur Rahman And 9 Ors Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 08 GAU CK 0010

High Courts03 Aug 2021

Lalita Das Vs Union Of India And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0009

High Courts03 Aug 2021

Karge Kamki Vs Union Of India And 6 Ors

Gauhati High Court · (2021) 08 GAU CK 0008

Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(d)Central Administrative Tribunal Rules Of Practice, 1993 — Rule 154(b)Administrative Tribunals Act, 1985 — Section 14(2) Mumbai Municipal Corporation Act, 1888 — Section 5B

High Courts03 Aug 2021Dismissed

Litumoni Nath Vs State Of Assam And 4 Ors.

Gauhati High Court · (2021) 08 GAU CK 0007

Assam General Clauses Act, 1915 — Section 6Assam Excise Rules, 2016 — Section 294, 294A

High Courts03 Aug 2021Dismissed

Force No. 041703192 Ct/Gd Hitesh Deka Vs Union Of India And 2 Ors

Gauhati High Court · (2021) 08 GAU CK 0006

Constitution Of India, 1950 — Article 20(3)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1)Central Reserve Police Force Rules, 1955 — Rule 27A

High Courts03 Aug 2021

Nurjahan Begum Vs Union Of India And 5 Ors

Gauhati High Court · (2021) 08 GAU CK 0005

High Courts02 Aug 2021Dismissed

Fatema Khatun Vs State Of Assam And 3 Ors

Gauhati High Court · (2021) 08 GAU CK 0004

Constitution Of India, 1950 — Article 226