High Courts02 Aug 2021
Majid Ali Vs State Of Assam
Gauhati High Court · (2021) 08 GAU CK 0003
Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 161, 164
COURT ARCHIVE
Gauhati High Court judgments
26,839 judgments · page 146 of 1,342
High Courts02 Aug 2021Allowed
Golapi Das (Pathak) Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0002
High Courts02 Aug 2021Disposed Of
Debendra Nath Deka Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0001
High Courts30 Jul 2021Disposed Of
Naresh Ch. Mondal Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 07 GAU CK 0143
High Courts30 Jul 2021Allowed
Navajyoti Roy Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0142
Constitution Of India, 1950 — Article 226
High Courts30 Jul 2021Disposed Of
Krishna Prasad Das Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0141
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379
High Courts30 Jul 2021Dismissed
State Of Assam Vs Mrigen Haloi
Gauhati High Court · (2021) 07 GAU CK 0135
Constitution Of India, 1950 — Article 14, 21Assam Services (Discipline And Appeal) Rules, 1964 — Rule 6(1), 6(1)(c), 6(2)Central Civil Services (Classification, Control and. Appeal) Rules, 1965 — Rule 10, 10(1), 10(2), 10(6), 10(7)
High Courts30 Jul 2021
Kamala @ Kamala Khatun Vs Union Of India And 6 Ors.
Gauhati High Court · (2021) 07 GAU CK 0134
High Courts30 Jul 2021Allowed
Sashi Bhusan Barman Vs State Of Assam And Anr
Gauhati High Court · (2021) 07 GAU CK 0133
Constitution Of India, 1950 — Article 311Assam Services (Discipline And Appeal) Rules, 1964 — Rule 7(i), 7(ii), 7(iii), 9, 9(2)
High Courts29 Jul 2021
Anil Baruah And Anr. Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0140
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 107, 145, 146, 154, 154(3), 156(3), 173(8), 200, 482
High Courts29 Jul 2021Disposed Of
Saman Ali Sheikh And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0139
High Courts29 Jul 2021Disposed Of
Ezajul Ahmed Vs State Of Assam And Anr
Gauhati High Court · (2021) 07 GAU CK 0138
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21(b)Code Of Criminal Procedure, 1973 — Section 451
High Courts29 Jul 2021Allowed
Rupanjali Mahanta Vs State Of Assam And 8 Ors
Gauhati High Court · (2021) 07 GAU CK 0137
Assam Education (Provincialisation Of Services Of Teachers And Re-Organization Of Educational Institutions) Act, 2017 — Section 1(3), 3(1)(vii), 3(1)(ix), 4(2)(iii)
High Courts29 Jul 2021Disposed Of
Babul Chandra Boro Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0136
High Courts28 Jul 2021Disposed Of
Nehemiah Saithuvai And 7 Ors Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0105
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 325, 342, 354B, 367Assam Witch Hunting (Prohibition, Prevention & Protection) Act, 2015 — Section 4, 7, 8, 9, 10
High Courts28 Jul 2021Disposed Of
Farhana Khanam Vs Preetom Saikia, Ias And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0104
High Courts28 Jul 2021Disposed Of
M/S PSK Enterprises Vs Union Of India And 7 Ors
Gauhati High Court · (2021) 07 GAU CK 0103
Constitution Of India, 1950 — Article 226
High Courts28 Jul 2021Disposed Of
Nikunja Medhi Vs State Of Assam And 3 Ors.
Gauhati High Court · (2021) 07 GAU CK 0102
Constitution Of India, 1950 — Article 226
High Courts28 Jul 2021
Mala Chowdhury Dandiwala Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0101
Land Acquisition Act, 1894 — Section 4(1), 6(1)
High Courts28 Jul 2021
Hemanta Das Vs State Of Assam And 13 Ors
Gauhati High Court · (2021) 07 GAU CK 0100
Assam Land and Revenue Regulation, 1886 — Regulation 164A