High Courts20 Jul 2021Disposed Of
On The Death Of Late Subhash Bardhan His Legal Heir Ajoy Bardhan Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0123
Foreigners Act, 1946 — Section 2ACitizenship Act, 1955 — Section 5(1)(a)
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 148 of 1,245
High Courts20 Jul 2021Disposed Of
Deputy Commissioner Vs Shabnam Sultana
Gauhati High Court · (2021) 07 GAU CK 0122
Administrative Tribunal Act, 1985 — Section 22(3)
High Courts20 Jul 2021Disposed Of
Mukti Rani Paul @ Mukta Paul Vs Union Of India
Gauhati High Court · (2021) 07 GAU CK 0121
Code Of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts19 Jul 2021Allowed/Disposed Of
GO-3006M Ram Asra Khural Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0132
Constitution Of India, 1950 — Article 166(1), 226
High Courts19 Jul 2021Allowed
John Ronghang And Anr. Vs Assam Power Distribution Company Ltd. And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0131
Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 161
High Courts19 Jul 2021Dismissed
Rejen Ali @ Rejen Uddin Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0130
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 143, 188, 269, 270, 325, 326, 354, 376, 457Disaster Management Act, 2005 — Section 51(a)
High Courts19 Jul 2021Allowed
Nilu Paul Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 07 GAU CK 0129
High Courts19 Jul 2021
Chankan Malakar Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0128
Constitution Of India, 1950 — Article 226
High Courts19 Jul 2021
Jyoti Das And Anr. Vs Assam Power Distribution Company Ltd And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0127
High Courts16 Jul 2021Disposed Of
Narayan Das Vs Union Of India And 4 Ors.
Gauhati High Court · (2021) 07 GAU CK 0096
Citizenship Amendment Act, 1985 — Section 6A
High Courts16 Jul 2021Allowed
Samiran Das Vs Union Of India And 4 Ors.
Gauhati High Court · (2021) 07 GAU CK 0095
High Courts16 Jul 2021Disposed Of
Lakhi Nath Chientey Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0094
Assam Education (Provincialisation Of Services Of Teachers And Re-Organisation Of Educational Institutions) Act, 2017 — Section 3(xi)
High Courts16 Jul 2021Disposed Of
Maramee Medhi Vs Bodoland Territorial Council (BTC) And 3 Ors
Gauhati High Court · (2021) 07 GAU CK 0093
High Courts16 Jul 2021Disposed Of
Mukul Konwar Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0092
High Courts16 Jul 2021
Anjuma Ahmed Vs State Of Assam And 14 Ors
Gauhati High Court · (2021) 07 GAU CK 0091
Assam Panchayat Act, 1994 — Section 15
High Courts16 Jul 2021
Bhimlalchauhan Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0089
Constitution Of India, 1950 — Article 226
High Courts16 Jul 2021
Basapi Kropi Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0088
Scheduled Cast & Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 15
High Courts15 Jul 2021Disposed Of
Kuladhar Doley Vs State Of Assam And 8 Ors
Gauhati High Court · (2021) 07 GAU CK 0087
High Courts15 Jul 2021Disposed Of
Mani Ram Basumatary Vs State Of Assam And 9 Ors
Gauhati High Court · (2021) 07 GAU CK 0086
High Courts15 Jul 2021Disposed Of
Saleha Begum Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0084