High Courts15 Jul 2021Dismissed
Shivakant Gorakhpuri And Anr Vs State Of Nagaland And Anr
Gauhati High Court · (2021) 07 GAU CK 0083
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 149 of 1,245
High Courts15 Jul 2021
XXX Vs Sumit Sattawan And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0082
Constitution Of India, 1950 — Article 136
High Courts15 Jul 2021Allowed
Abdur Rohim Vs Union Of India And 7 Ors
Gauhati High Court · (2021) 07 GAU CK 0081
High Courts15 Jul 2021Allowed
Jahanara Khatun Vs Union Of India And 7 Ors
Gauhati High Court · (2021) 07 GAU CK 0080
Foreigners (Tribunals) Order, 1964 — Order 3(5) Rule I, Order 3(5) Rule f
High Courts15 Jul 2021Allowed
Papu Roy Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0079
Foreigners’ Act, 1946 — Section 2(a), 9
High Courts15 Jul 2021Disposed Of
Golapi Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0078
Citizenship Rules, 2009 — Rule 19Foreigners’ Act, 1946 — Section 3Citizenship Act, 1995 — Section 6A(3)
High Courts15 Jul 2021Dismissed
Md. Bilat Ali Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 07 GAU CK 0077
Assam Secondary Education (Povincialised Schools) Service Rules, 2018 — Rule 2(g), 14, 14(1), 14(2)(b), 15, 15(2)(b), 24(5), 35(5)
High Courts15 Jul 2021Disposed Of
Sansuma Kungur Basumatary And 12 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0076
High Courts15 Jul 2021
Sapiar Rahman Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0075
Assam Education (Provincialisation Of Services Of Teachers And Re-Organisation Of Educational Institutions) Act, 2017 — Section 3(xi)
High Courts14 Jul 2021Disposed Of
M/S Dataplus Info Channel Vs Assam Smalll Industries Devl. Corporation Ltd. And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0074
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 5, Order 8 Rule 1, Order 5 Rule 2
High Courts14 Jul 2021Disposed Of
Bilayet Hussain Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 07 GAU CK 0073
Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011 — Section 4
High Courts14 Jul 2021Disposed Of
M/S Byrni Mercantile Pvt. Ltd. Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0072
Assam Land And Revenue Regulation, 1886 — Section 165(3)< /li>
High Courts14 Jul 2021
Husna Begom Laskar @ Husna Begum Laskar Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0071
Assam Right Of Children To Free And Compulsory Education Rules, 2011 — Rule 13(3)(v)
High Courts14 Jul 2021Disposed Of
Rahila Begum Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0070
Assam Education (Provincialisation Of Services Of Teachers And Re-Organisation Of Educational Institutions) Act, 2017 — Section 3(xi)
High Courts14 Jul 2021Disposed Of
Md. Eusob Ali Ahmed Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0069
High Courts14 Jul 2021
Shamsun Nahar Vs State Of Assam And 7 Ors
Gauhati High Court · (2021) 07 GAU CK 0068
Assam Education (Provincialisation Of Services Of Teachers And Re-Organisation Of Educational Institutions) Act, 2017 — Section 3(xi)
High Courts14 Jul 2021Dismissed
Prasanta Hazarika Vs State Of Assam And 8 Ors.
Gauhati High Court · (2021) 07 GAU CK 0067
Assam Panchayat (Financial) Rules, 2002 — Rule 47, 47(3), 47(6), 47(7)
High Courts14 Jul 2021
M/S Barak Warehouse Pvt. Ltd. And Anr. Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0066
High Courts14 Jul 2021
M/S Uday Distributors And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0065
High Courts14 Jul 2021Disposed Of
Uhobala Rabha And 3 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0064
Indian Penal Code, 1860 — Section 279, 304A