High Courts12 Jul 2021Allowed
Arunima Haloi And 7 Ors. Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 07 GAU CK 0042
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 151 of 1,245
High Courts12 Jul 2021Partly Allowed
Harekrishna Das Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0041
Code Of Criminal Procedure, 1973 — Section 161, 161(1), 162, 162(1), 162(2), 164Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304, 326, 379, 447Evidence Act, 1872 — Section 27, 145, 155, 155(3)
High Courts10 Jul 2021Disposed Of
Karabi Das And 2 Ors Vs National Insurance Company Limited And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0040
High Courts10 Jul 2021
Oriental Insurance Company Limited Vs Neowarun Nessa And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0039
High Courts10 Jul 2021Disposed Of
Oriental Insurance Company Limited Vs Safia Khatun And Anr
Gauhati High Court · (2021) 07 GAU CK 0038
High Courts10 Jul 2021Disposed Of
Oriental Insurance Company Ltd Vs Sita Kamar And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0037
High Courts10 Jul 2021Disposed Of
National Insurance Company Limited Vs Anjoli Gogoi And 6 Ors.
Gauhati High Court · (2021) 07 GAU CK 0036
High Courts09 Jul 2021
Sanjay Muraraka @ Sanjay Kr. Murarka And Anr Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420, 468
High Courts09 Jul 2021Disposed Of
Ali Hossain Vs Sate Of Assam And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0034
Assam Panchayat (Financial) Rules, 2002 — Rule 49
High Courts09 Jul 2021Disposed Of
Nurema Bibi Vs State Of Assam And 7 Ors
Gauhati High Court · (2021) 07 GAU CK 0033
Assam Forest Manual, — Section 72(e), 74, 75Schedule Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006 — Section 3(m)
High Courts09 Jul 2021Disposed Of
Rabin Talukdar Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0032
High Courts08 Jul 2021Disposed Of
Mizanur Rahman And 3 Ors. Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0031
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 143, 363, 366(A), 506
High Courts08 Jul 2021Disposed Of
Abul Hussain Laskar Vs Md. Moin Uddin Laskar And Ors
Gauhati High Court · (2021) 07 GAU CK 0030
High Courts08 Jul 2021Disposed Of
Dipali Das Vs Sate Of Assam And 13 Ors
Gauhati High Court · (2021) 07 GAU CK 0029
Assam Panchayat Act, 1994 — Section 15
High Courts08 Jul 2021
Lakhimai Dihingia Vs State Of Assam And Ors
Gauhati High Court · (2021) 07 GAU CK 0028
High Courts08 Jul 2021Disposed Of
Anupam Kakati Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0027
High Courts07 Jul 2021
Vedang Radio Technology Private Limited, And Anr Vs State Of Assam And 14 Ors
Gauhati High Court · (2021) 07 GAU CK 0026
High Courts07 Jul 2021Disposed Of
Chankan Malakar Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0025
High Courts07 Jul 2021
Abul Bashar Md Sadiqul Alom Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0024
Assam Muslim Marriages And Divorces Registration Rules, 1935 — Rule 3, 13, 14Kazis Act, 1880 — Section 3
High Courts07 Jul 2021Disposed Of
Bhakta Das @ Kiran Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0023
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2)(I)