High Courts14 Jul 2021Allowed
Manju Saikia Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0063
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,883 judgments · page 150 of 1,245
High Courts14 Jul 2021Allowed
M/S D.M. Groups And 2 Ors. Vs M/S A.C.T. Builders And Co. And 4 Ors.
Gauhati High Court · (2021) 07 GAU CK 0062
High Courts14 Jul 2021Allowed
Rumi Deka Dutta Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0061
Constitution Of India, 1950 — Article 226
High Courts13 Jul 2021Allowed
Rishi Dhar Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0060
High Courts13 Jul 2021Allowed
Brahmaputra Udyog Pvt Ltd And Anr Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0059
High Courts13 Jul 2021Disposed Of
Md. Nurul Islam Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 07 GAU CK 0058
High Courts13 Jul 2021Disposed Of
Bijoy Kumar Doley Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0057
High Courts13 Jul 2021
Firuja Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0056
High Courts13 Jul 2021Disposed Of
Chinu Deka And 3 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0055
High Courts13 Jul 2021Disposed Of
Rabi Roy @ Gadadhar Roy @ Gada Roy Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0054
High Courts13 Jul 2021
Sahera Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0053
High Courts13 Jul 2021Disposed Of
M/S Aich Brothers Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0052
High Courts13 Jul 2021Disposed Of
M/S Risha Infrastructure Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 07 GAU CK 0051
High Courts13 Jul 2021Disposed Of
Girindra Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0050
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 143, 147, 148, 149, 341, 365, 387, 447, 506Code Of Criminal Procedure, 1973 — Section 173(2)(ii), 190(1)(c)
High Courts13 Jul 2021
Shahid Hossain Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0049
High Courts12 Jul 2021
Devajit Mahanta Vs State Of Assam
Gauhati High Court · (2021) 07 GAU CK 0048
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 166, 167, 384, 385Assam Police Act, 2007 — Section 98(a)(b)
High Courts12 Jul 2021Disposed Of
Dr. Jibendu Dutta Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 07 GAU CK 0047
High Courts12 Jul 2021Disposed Of
Ananda Das Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 07 GAU CK 0046
High Courts12 Jul 2021Disposed Of
Md. Safiuddin Ahmed @ Saffiq Uddin Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0044
High Courts12 Jul 2021Disposed Of
Mohila Rajbongshi @ Mahila Rajbongshi Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 07 GAU CK 0043