COURT ARCHIVE

Gauhati High Court judgments, 2016

913 judgments · page 25 of 46

High Courts10 Jun 2016Disposed Off

Dhirendra Chandra Das Vs State of Assam

Gauhati High Court · (2016) AIR(Gauhati) 138 : (2016) 4 GauLJ 471 : (2016) 6 GauLR 209 : (2016) 4 GauLT 1 : (2016) 4 NEJ 358

Assam Panchayat Act, 1994 - Section 15, 18, 2(11), 2(12), 6

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High Courts09 Jun 2016Allowed

Assam State Electricity Board Vs Electricity Ombudsman Assam Electricity Regulatory Commission

Gauhati High Court · (2016) 4 GauLJ 513 : (2016) 5 GauLR 108 : (2016) 3 GauLT 566

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High Courts09 Jun 2016Allowed

Sri Amal Ghatak Vs Sri Subrata Dutta

Gauhati High Court · (2016) 5 GauLJ 311 : (2016) 5 GauLR 212

Civil Procedure Code, 1908 (CPC) — Section 99

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High Courts09 Jun 2016Disposed Off

Sri Sunil Kalita, S/Late Naren Kalita, Vill - Nahira, P.S. Palashbari, Dist - Kamrup, Assam - Appellant @HASH Sri Haren Kalita, S/o Late Kanthi Ram Kalita, Village - Nahira, P.S. Palashbari, Dist - Kamrup, Assam

Gauhati High Court · (2016) 5 GauLJ 620 : (2016) 5 GauLR 530

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24

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High Courts09 Jun 2016Allowed

Md. Matiur Rahman Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 438 : (2016) 6 GauLR 540

Constitution of India, 1950 - Article 226Cooperative City Bank Ltd. (Staff) Rules, 1991 - Rule 30, Rule 32, Rule 46(a), Rule 46(b)

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High Courts09 Jun 2016Disposed Off

Kaushal Kumar Singh Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 567 : (2016) 4 GauLT 566

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High Courts09 Jun 2016Allowed

Sri Rangnath Kakoti Vs The Union of India

Gauhati High Court · (2016) 5 GauLJ 37 : (2016) 5 GauLR 54

Constitution of India, 1950 — Article 226

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High Courts08 Jun 2016Dismissed

Dr. Bandana Thakuria Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 29

Assam Public Service Commission (Limitation of Functions) Regulations, 1951 - Regulation 3(f)

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High Courts08 Jun 2016Dismissed

Nabam Taya Vs State of Arunachal Pradesh

Gauhati High Court · (2017) 1 GauLR 686

Constitution of India, 1950 - Article 226

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High Courts08 Jun 2016Dismissed

Sudipa Goswami Konwar Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 652 : (2016) 5 GauLR 57

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High Courts08 Jun 2016Dismissed

Union of India Vs Sanaha Nbi Kar

Gauhati High Court · (2016) 5 GauLJ 738 : (2016) 5 GauLR 65

Constitution of India, 1950 — Article 227

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High Courts08 Jun 2016Allowed

Diganta Kumar Bhuyan Vs The State of Assam

Gauhati High Court · (2016) 5 GauLJ 217 : (2016) 5 GauLR 142

Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9Constitution of India, 1950 — Article 226

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High Courts07 Jun 2016Disposed Off

Dr. Liza Pathak Vs State of Assam

Gauhati High Court · (2016) 4 GauLJ 497 : (2016) 4 GauLT 19 : (2016) 4 NEJ 197

Constitution of India, 1950 - Article 226

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High Courts07 Jun 2016Dismissed

Anuwar Firoz Mehdi Vs Abdul Matlib

Gauhati High Court · (2016) 5 GauLJ 270 : (2016) 5 GauLR 52

Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 14

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High Courts07 Jun 2016Disposed Off

Gokul Ch. Rabha Vs Management of Regional Muga Research Station

Gauhati High Court · (2016) 3 CLR 497 : (2017) 152 FLR 157 : (2016) 4 GauLJ 283 : (2016) 6 GauLR 652 : (2016) 3 GauLT 606

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High Courts06 Jun 2016Allowed

Tribeni Metalloys (P.) LTD. Vs Commissioner Central Excise and Service tax

Gauhati High Court · (2016) 338 ELT 363 : (2016) 5 GauLJ 744 : (2016) 5 GauLR 50

Central Excises and Salt Act, 1944 — Section 35G

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High Courts06 Jun 2016Dismissed

Sri Santanu Kumar Barua Vs The State of Assam

Gauhati High Court · (2016) 5 GauLJ 715 : (2016) 5 GauLR 282

Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 13(a)Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts03 Jun 2016Allowed

Yakub Ali @ Nanoi Vs State of Assam

Gauhati High Court · (2016) 4 GauLR 416 : (2016) 3 GauLT 671

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High Courts03 Jun 2016Disposed Off

Bimal Chetry Vs (Dr.) Tridib Baruah

Gauhati High Court · (2016) 4 GauLJ 439 : (2016) 3 GauLT 733

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High Courts03 Jun 2016Allowed

Smt. Keneingunuo Clara Vs Z. Lovikali Yepthomi

Gauhati High Court · (2016) 5 GauLJ 180 : (2016) 5 GauLR 83

Constitution of India, 1950 — Article 16, 166(1), 166(2), 24

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