High Courts16 Jun 2016Dismissed
Anima Sutradhar Vs Union of India
Gauhati High Court · (2017) 2 GauLT 317
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 24 of 46
High Courts16 Jun 2016Allowed
Sri Ranjit Kalandi - Appellant @HASH On the death of Bhubaneswar Saikia his legal heirs Smti. Labanya Saikia and Others
Gauhati High Court · (2016) AIRCC 2723 : (2016) 4 CivCC 614 : (2017) 1 GauLT 72
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Section 100Specific Relief Act, 1963 - Section 34
High Courts16 Jun 2016Allowed
Satya Ranjan Chutia Vs Manju Prova Gogoi
Gauhati High Court · (2016) 5 GauLJ 675 : (2016) 5 GauLR 58
Constitution of India, 1950 — Article 226
High Courts16 Jun 2016Disposed Off
Sayqul Islam Laskar Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 394 : (2016) 3 GauLT 643
High Courts16 Jun 2016Dismissed
Samsharan Das Vs Union of India
Gauhati High Court · (2016) 3 GauLT 890
High Courts16 Jun 2016Dismissed
Sri Balo Ram Saikia Vs Smti. Anima Saikia
Gauhati High Court · (2016) AIR(Gauhati) 154
Hindu Marriage Act, 1955 — Section 13(ia)(ib)
High Courts16 Jun 2016Dismissed
Sri Bikram Phukan Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 237 : (2016) 5 GauLR 66
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 23Constitution of India, 1950 — Article 226
High Courts16 Jun 2016Disposed Off
Afzal Hussain Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 332 : (2016) 5 GauLR 609 : (2016) 3 GauLT 683
High Courts16 Jun 2016Dismissed
Md. Idrish Ali Vs Union of India
Gauhati High Court · (2016) 3 GauLT 886
High Courts15 Jun 2016Allowed
Sunil Kumar Shahi Vs The Union of India
Gauhati High Court · (2016) 5 GauLJ 723 : (2016) 5 GauLR 313
Assam Rifles Rules, 2010 — Rule 26Constitution of India, 1950 — Article 226
High Courts14 Jun 2016Allowed
Sri Ajit Kumar Sarma Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 347 : (2016) 5 GauLR 60 : (2016) 3 GauLT 621
High Courts14 Jun 2016Dismissed
Kallong Nadi Anchalik Meen Samabay Samity Ltd. Vs State of Assam
Gauhati High Court · (2016) AIR(Gauhati) 131 : (2016) 5 GauLJ 205 : (2016) 5 GauLR 287
Assam Fishery Rules, 1953 — Rule 2Assam Land and Revenue Regulation, 1886 — Section 155, 156Fisheries Act, 1897 — Section 6
High Courts14 Jun 2016Allowed
Madan Chandra Das (Dr.) Vs State of Orissa
Gauhati High Court · (2016) 3 GauLT 628
High Courts14 Jun 2016Allowed
Sikha Das Gupta (Roy) Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 646
High Courts13 Jun 2016Allowed
Sandhya Rani Choudhury Vs On the death of Keshab Chandra Chakraborty
Gauhati High Court · (2016) AIRCC 2556 : (2016) 5 GauLJ 161 : (2016) 5 GauLR 196 : (2016) 2 RCRRent 395
High Courts13 Jun 2016Dismissed
M/s Verma Crockery Stores Vs Arun Kedia & Son
Gauhati High Court · (2016) AIRCC 2783 : (2016) 6 GauLJ 168 : (2016) 6 GauLR 310
Assam Urban Areas Rent Control Act, 1972 — Section 5(1)(e), 5(4)
High Courts13 Jun 2016Dismissed
Kshemalata Gogoi Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 139 : (2016) 5 GauLR 53
High Courts10 Jun 2016Dismissed
Md. Aynul Haque Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 232 : (2016) 5 GauLR 137
Constitution of India, 1950 — Article 226
High Courts10 Jun 2016Allowed
Sezoto Chakhesang Vs State of Nagaland
Gauhati High Court · (2016) 4 GauLT 256
Nagaland Civil Service (Discipline and Appeal) Rules, 1967 - Rule 9
High Courts10 Jun 2016Dismissed
Hassan Ali Vs Central Bureau of Investigation
Gauhati High Court · (2016) 4 GauLJ 401 : (2017) 1 GauLR 337 : (2016) 4 GauLT 192
Penal Code, 1860 (IPC) - Section 201, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)