High Courts13 Jul 2016Disposed Off
Tanuja Roy Vs State of Assam
Gauhati High Court · (2016) 5 GauLR 780 : (2016) 4 GauLT 581
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 22 of 46
High Courts13 Jul 2016Dismissed
Rajesh Modi - Appellant/Accused @HASH The State of Assam and another
Gauhati High Court · (2016) 5 GauLJ 431 : (2016) 5 GauLR 490
Penal Code, 1860 (IPC) - Section 302
High Courts13 Jul 2016Disposed Off
Kamal Kalita Vs (Dr.) Bankim Chandra Kakati
Gauhati High Court · (2017) 1 BC 110 : (2017) 1 DCR 202 : (2016) 3 GauLT 830 : (2017) 1 NIJ 388
High Courts13 Jul 2016Dismissed
Sri Biraj Kalita Vs State of Assam
Gauhati High Court · (2016) 165 AIC 609 : (2016) 5 GauLJ 289 : (2016) 4 GauLT 418
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 35, 42, 50, 54, 57
High Courts12 Jul 2016Partly Allowed
Bircha Bhengra Vs State of Assam
Gauhati High Court · (2016) 165 AIC 709 : (2016) 5 GauLJ 287 : (2016) 5 GauLR 328
Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Jul 2016Allowed
Laxmi Shankar Prasad Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 586 : (2016) 6 GauLR 403 : (2016) 4 GauLT 541
Constitution of India, 1950 — Article 226
High Courts12 Jul 2016Dismissed
Sri Budheswar Karmakar - Appellant @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 515 : (2016) 5 GauLR 777
Penal Code, 1860 (IPC) - Section 302
High Courts12 Jul 2016Dismissed
Suren Chawra - Appellant/Accused @HASH The State of Assam
Gauhati High Court · (2016) 5 GauLJ 419 : (2016) 5 GauLR 484
Penal Code, 1860 (IPC) - Section 302, Section 324
High Courts12 Jul 2016Allowed
Md. Jahirul Maulana Vs The State of Assam
Gauhati High Court · (2016) CriLJ 3971 : (2016) 5 GauLJ 523 : (2016) 5 GauLR 767 : (2016) 4 GauLT 460
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 376, 506
High Courts12 Jul 2016Disposed Off
Subhash Das Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 655 : (2016) 5 GauLR 292
Criminal Procedure Code, 1973 (CrPC) — Section 378, 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts12 Jul 2016Partly Allowed
Hareswar Gogoi - Appellant/Accused @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 560 : (2016) 5 GauLR 497
Penal Code, 1860 (IPC) - Section 302
High Courts12 Jul 2016Allowed
Kirenpenla Vs State of Nagaland.
Gauhati High Court · (2016) 5 GauLR 750 : (2016) LIC 3659
Constitution of India, 1950 — Article 14, 16
High Courts11 Jul 2016Dismissed
Md. Anjar Hussain Vs State of Assam
Gauhati High Court · (2016) 165 AIC 713 : (2016) 5 GauLJ 150 : (2016) 6 GauLR 683 : (2016) 4 GauLT 81
Penal Code, 1860 (IPC) - Section 302
High Courts11 Jul 2016Dismissed
Sri Rabin Kumar Baishya Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 375 : (2016) 5 GauLR 456 : (2016) 3 GauLT 872 : (2016) 5 NEJ 154
High Courts11 Jul 2016Disposed Off
Smti Jayanti Bora Vs Kumud Ch. Das
Gauhati High Court · (2016) 4 NEJ 42
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts11 Jul 2016Allowed
Suraj Seria Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 745 : (2016) 5 GauLR 154
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jul 2016Allowed
Misbahuzzaman Laskar Vs Union of India
Gauhati High Court · (2016) 5 GauLJ 458 : (2016) 4 GauLT 778
Constitution of India, 1950 — Article 14, 226
High Courts11 Jul 2016Dismissed
Lakhi Chetia Vs State of Assam
Gauhati High Court · (2016) 165 AIC 593 : (2016) 5 GauLJ 122 : (2016) 5 GauLR 149
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts11 Jul 2016Dismissed
Lakhiram Kurmi Vs State of Assam
Gauhati High Court · (2016) 165 AIC 711 : (2016) 5 GauLJ 102 : (2016) 5 GauLR 173
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jul 2016Dismissed
Mridupaban Das (Minor) Vs Board of Secondary Education
Gauhati High Court · (2016) 5 GauLJ 626 : (2016) 6 GauLR 124 : (2016) 4 GauLT 538
Board of Secondary Education, Assam Regulation for Conduct of Boards Examination — Regulation 48