High Courts10 Jul 2016Dismissed
Husne Mobaraque Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 308 : (2016) 5 GauLR 619 : (2016) 3 GauLT 793
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 23 of 46
High Courts28 Jun 2016Disposed off
R. Lalduhawma Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 711 : (2017) 1 GauLR 246
Constitution of India, 1950 - Article 226
High Courts28 Jun 2016Allowed
Shri. Lalsanglora Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 284 : (2016) 6 GauLR 47
Constitution of India, 1950 - Article 226
High Courts27 Jun 2016Dismissed
Mawizuali Vs K. Lalthaengi
Gauhati High Court · (2017) 1 ACC 939 : (2017) 1 CivilLJ 496 : (2016) 5 GauLJ 271 : (2016) 6 GauLR 1 : (2016) 4 GauLT 415 : (2017) 1 TAC 544
Motor Vehicles Act, 1988 — Section 147
High Courts24 Jun 2016Disposed Off
Tezpur University Vs Dr. C.S.H.N. Murthy
Gauhati High Court · (2016) 5 GauLR 116 : (2016) 3 GauLT 569
High Courts24 Jun 2016Dismissed
Riaz Uddin and Others - Appellants @HASH State of Assam
Gauhati High Court · (2016) 6 GauLJ 230 : (2017) 1 GauLR 503 : (2016) 4 GauLT 1098
Evidence Act, 1872 - Section 3, Section 8Penal Code, 1860 (IPC) - Section 149, Section 302, Section 307
High Courts24 Jun 2016Dismissed
M/s. Midas Granites - Petitioner @HASH Union of India - Opposite party
Gauhati High Court · (2016) 5 GauLJ 636 : (2016) 5 GauLR 537
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 227
High Courts23 Jun 2016Allowed
C. Lalfakzuala Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 748 : (2017) 1 GauLR 234
Constitution of India, 1950 - Article 226
High Courts23 Jun 2016Dismissed
M/s Macrocosm Builders Vs State of Assam
Gauhati High Court · (2016) 4 BC 646 : (2016) 4 GauLJ 652 : (2016) 4 GauLT 312
Constitution of India, 1950 - Article 226
High Courts23 Jun 2016Allowed
Shri F. Ramtinthanga Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLT 35
Constitution of India, 1950 - Article 226
High Courts22 Jun 2016Disposed Off
Lalit Chandra Dutta Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 90 : (2016) 5 GauLR 113
Constitution of India, 1950 — Article 226
High Courts22 Jun 2016Disposed Off
Dania Orang Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 71 : (2016) 5 GauLR 796 : (2016) 4 GauLT 178
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts22 Jun 2016Allowed
Vijaya Bank Vs Sh. Kaitluanga
Gauhati High Court · (2017) 1 CivilLJ 400 : (2017) 1 DRTC 249 : (2016) 6 GauLJ 73 : (2016) 6 GauLR 5
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 34
High Courts22 Jun 2016Disposed Off
Shri Vanlalnghaka Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 96 : (2016) 6 GauLR 20
Criminal Procedure Code, 1973 (CrPC) - Section 211Penal Code, 1860 (IPC) - Section 376(1)
High Courts22 Jun 2016Dismissed
Shri Lakhyajit Deka Vs Union of India
Gauhati High Court · (2016) 5 GauLR 157 : (2016) 3 GauLT 488
High Courts21 Jun 2016Allowed
Md. Rahmat Ali Vs Md. Sayeedur Rahman
Gauhati High Court · (2016) 5 GauLJ 43 : (2016) 5 GauLR 220
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 41 Rule 31, 2(9)
High Courts21 Jun 2016Disposed Off
Vinnet Gupta - Petitioner @HASH State of Assam and Another
Gauhati High Court · (2016) 6 GauLJ 287 : (2016) 4 GauLT 1004 : (2016) 5 NEJ 518
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420, Section 468, Section 471
High Courts21 Jun 2016Dismissed
Islam Uddin Kazi (MD.) Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 319 : (2016) 5 GauLR 616 : (2016) 3 GauLT 641
High Courts21 Jun 2016Disposed Off
Yaki Taring Anchal Samiti Member (Asm) Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 5 GauLR 733
Arunachal Pradesh Panchayat Raj (Conduct of Election) Rules, 2001 — Rule 67Arunachal Pradesh Panchayat Raj Act, 1997 — Rule 63(3)
High Courts17 Jun 2016Dismissed
New India Assurance Co. Ltd. Vs Deepa Mall
Gauhati High Court · (2016) 3 GauLT 634