High Courts15 Jul 2016Disposed Off

Baba Kalita Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 125 : (2016) 6 GauLR 564 : (2016) 4 GauLT 72 : (2016) 4 NEJ 225

Penal Code, 1860 (IPC) - Section 302, 34