COURT ARCHIVE

Gauhati High Court judgments, 2016

913 judgments · page 20 of 46

High Courts22 Jul 2016Allowed

Chand Mohammad Ali Vs State of Assam

Gauhati High Court · (2016) 4 GauLJ 550 : (2016) 6 GauLR 175 : (2016) 4 GauLT 277 : (2016) 5 NEJ 62

Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9Constitution of India, 1950 - Article 226

Read judgment

High Courts22 Jul 2016Disposed Off

Director, Central Bureau of Investigation Vs Tarun Chandra Goswami (A-1)

Gauhati High Court · (2016) 5 GauLJ 104 : (2016) 5 GauLR 548 : (2016) 4 GauLT 114

Criminal Procedure Code, 1973 (CrPC) - Section 319

Read judgment

High Courts22 Jul 2016Dismissed

Butan Kujur Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 421 : (2016) 4 GauLT 664

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts22 Jul 2016Dismissed

Dr. Atindra Kumar Adhikari Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 260 : (2016) 6 GauLR 185 : (2016) 4 GauLT 549

Read judgment

High Courts21 Jul 2016Allowed

Smti Hiranya Bhuyan Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 120 : (2016) 6 GauLR 141 : (2017) 1 GauLT 139

Constitution of India, 1950 - Article 226

Read judgment

High Courts21 Jul 2016Disposed Off

Satya Prasad Barua Vs Rejaur Rahman

Gauhati High Court · (2016) 165 AIC 580 : (2016) 5 GauLJ 645 : (2016) 5 GauLR 542

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32

Read judgment

High Courts20 Jul 2016Partly Allowed

Krishna Das Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 140 : (2017) 1 GauLR 417 : (2016) 4 GauLT 65

Penal Code, 1860 (IPC) - Section 302, 447

Read judgment

High Courts20 Jul 2016Dismissed

Amal Kumar Mahanta Vs Dolly Banerjee

Gauhati High Court · (2016) 165 AIC 600 : (2016) 5 GauLJ 631 : (2016) 5 GauLR 521

Civil Procedure Code, 1908 (CPC) — Section 47

Read judgment

High Courts20 Jul 2016Allowed

Sri Sarbeswar Das, Son of Late Anandi Ram Das, Resident of Durga Sarobar, Santipur Hillside, Guwahati- 9, P.O. and P.S. - Bharalumukh, District - Kamrup, Assam - Appellant @HASH State of Assam

Gauhati High Court · (2016) 5 GauLJ 578 : (2016) 5 GauLR 505 : (2016) 5 GauLT 557

Evidence Act, 1872 - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(c), Section 13(2)

Read judgment

High Courts19 Jul 2016Dismissed

Ramani Medhi Vs Assam Gramin Vikash Bank

Gauhati High Court · (2016) 5 GauLJ 448 : (2016) 4 GauLT 775

Constitution of India, 1950 — Article 14, 226

Read judgment

High Courts19 Jul 2016Allowed

Sri Rajesh Jaiswal, S/o Sri Radha Raman Jaiswal, Resident of Thana Back Road, Ward No. 11, New Amolapatty, Golaghat-785621 - Petitioner @HASH The State of Assam, Represented by Commissioner and Secretary, Welfare of Plains Tribe and Backward Classes Depar

Gauhati High Court · (2016) 6 GauLJ 247 : (2016) 4 GauLT 1094 : (2016) 5 NEJ 548

Read judgment

High Courts19 Jul 2016Dismissed

Kulsum Khatun @ Kulsum Bibi Vs Union of India

Gauhati High Court · (2016) 5 GauLJ 580 : (2016) 4 GauLT 471

Foreigners Act, 1946 — Section 9

Read judgment

High Courts19 Jul 2016Disposed Off

Lakhan Hazarika Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 189 : (2016) 6 GauLR 718 : (2016) 4 GauLT 78

Penal Code, 1860 (IPC) - Section 302

Read judgment

High Courts19 Jul 2016Dismissed

Md. Safiqur Rahman Vs Union of India

Gauhati High Court · (2016) 5 GauLJ 676 : (2017) 1 GauLR 440 : (2016) 4 GauLT 475

Constitution of India, 1950 — Article 226

Read judgment

High Courts19 Jul 2016Dismissed

Lakhi Mal Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 550 : (2016) 4 GauLT 844

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts19 Jul 2016Allowed

Golap Chandra Kalita Vs Haren Kalita

Gauhati High Court · (2016) 165 AIC 584 : (2016) AIR(Gauhati) 179

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts18 Jul 2016Partly Allowed

Ashok Rajowar And Haren Rajowar Vs State of Assam

Gauhati High Court · (2017) 1 GauLR 11

Penal Code, 1860 (IPC) - Section 300

Read judgment

High Courts18 Jul 2016Partly Allowed

Bipul Bhuyan Vs State of Assam

Gauhati High Court · (2017) 1 GauLR 10

Penal Code, 1860 (IPC) - Section 302

Read judgment

High Courts18 Jul 2016Disposed Off

Himani Das Vs State of Assam

Gauhati High Court · (2016) 4 BC 608 : (2017) 1 DCR 122 : (2016) 5 GauLJ 27 : (2016) 5 GauLR 573 : (2016) 4 GauLT 208 : (2017) 1 NIJ 808

Negotiable Instruments Act, 1881 (NI) - Section 138

Read judgment

High Courts18 Jul 2016Disposed Off

Nuruddin Ali Vs Fayez Ali Khan

Gauhati High Court · (2016) 165 AIC 599 : (2016) 5 GauLJ 616 : (2016) 5 GauLR 580

Motor Vehicles Act, 1988 — Section 173

Read judgment