High Courts28 Jul 2016Dismissed
Sabitri Roy Vs Sri Anil Mandal
Gauhati High Court · (2016) AIRCC 2912 : (2016) 5 GauLJ 717 : (2016) 4 GauLT 707
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 106, 111
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 19 of 46
High Courts28 Jul 2016Disposed Off
Sri David Brahma Son of Sri Biraj Brahma Resident of Kahilipara Journalist Colony Dakhin Janakpur, Ward No. 59, House No. 2264, Guwahati-19, District-Kamrup (M), Assam - Petitioner @HASH The State of Assam represented by the Commissioner and Secretary to
Gauhati High Court · (2016) 6 GauLJ 80 : (2016) 4 GauLT 858 : (2016) 5 NEJ 286
Constitution of India, 1950 - Article 14, Article 226
High Courts28 Jul 2016Allowed
Union of India, Represented by the General Manager (P), N.F. Railway, Maligaon, Guwahati - Petitioners @HASH Sri Mukul Chandra Bhattacharyya, S/o. Late Jankinath Bhattacharyya, Resident of Brick Field Colony, NF Railway, Quarter No.E/52-B, Rangia Town, Wa
Gauhati High Court · (2016) 5 GauLJ 608 : (2016) 5 GauLR 626
Constitution of India, 1950 - Article 226
High Courts28 Jul 2016Allowed
Kamal Chandra Ghose Vs Babul Rakshit
Gauhati High Court · (2016) 165 AIC 604 : (2016) 5 GauLJ 208 : (2016) 6 GauLR 351 : (2016) 4 GauLT 134 : (2017) 1 NEJ 291
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, 6Transfer of Property Act, 1882 - Section 53A
High Courts27 Jul 2016Dismissed
Anil Medhi Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 223 : (2016) 5 GauLR 602 : (2016) 4 GauLT 54
Penal Code, 1860 (IPC) - Section 302, 34
High Courts27 Jul 2016Disposed Off
Bijoy Kumar Baruah Vs Konmai Baruah
Gauhati High Court · (2017) AIRCC 171 : (2016) 5 GauLJ 401 : (2017) 1 GauLR 400 : (2016) 4 GauLT 680
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(b), 30
High Courts27 Jul 2016Disposed Off
Yebemo Mozhui, Office Peon, Office of the Sub-Divisional Information Officer, Bhandari, District : Wokha, Nagaland - Appellant @HASH Mr. A. Renbi Mozhui, S/o. Mr. Anithung Mozhui, Resident of Bhandari Village, District : Wokha, Nagaland
Gauhati High Court · (2016) 5 GauLJ 554 : (2016) 5 GauLR 614 : (2016) 4 NEJ 132
High Courts26 Jul 2016Allowed
Md. Idrish Ali Vs Hassen Ali
Gauhati High Court · (2017) 1 CivilLJ 620 : (2016) 5 GauLJ 486 : (2016) 6 GauLR 161 : (2016) 4 GauLT 685
Assam Land and Revenue Regulation, 1886 — Section 9
High Courts26 Jul 2016Disposed Off
Anjan Bora Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 69 : (2016) 4 GauLT 851 : (2016) LIC 3631
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9Constitution of India, 1950 — Article 311
High Courts26 Jul 2016Dismissed
Sabin Roy Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 195 : (2016) 6 GauLR 802 : (2016) 4 GauLT 60 : (2016) 4 NEJ 430
Penal Code, 1860 (IPC) - Section 302, 326, 341
High Courts25 Jul 2016Dismissed
Madhab Ch. Das Vs Dipak Bhuyan
Gauhati High Court · (2017) AIRCC 678 : (2016) 4 GauLJ 532 : (2016) 4 GauLT 296
Assam Land and Revenue Regulation, 1886 - Rule 26Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 6
High Courts25 Jul 2016Partly Allowed
Babu Garh @ Sarubabu Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 233 : (2016) 4 GauLT 847
Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 2016Partly Allowed
Dayal Gansu - Appellant @HASH State of Assam and Others
Gauhati High Court · (2016) 5 GauLJ 592 : (2016) 5 GauLR 527
Penal Code, 1860 (IPC) - Section 302
High Courts22 Jul 2016Dismissed
Nakul Pradhan - Appellant @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 568 : (2016) 5 GauLR 503
Penal Code, 1860 (IPC) - Section 302, Section 448
High Courts22 Jul 2016Allowed
Md. Abul Hussain - Appellant @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 583 : (2016) 5 GauLR 518
Penal Code, 1860 (IPC) - Section 302
High Courts22 Jul 2016Allowed
Narayan Mazumdar Vs Pabitra Mazumdar
Gauhati High Court · (2017) 1 GauLR 449
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17Constitution of India, 1950 - Article 227
High Courts22 Jul 2016Dismissed
Annette Lalrinsangi Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLT 511
Constitution of India, 1950 - Article 226Mizoram Legal Service Rules, 2014 - Rule 2, Rule 8(1)
High Courts22 Jul 2016Dismissed
R.K. Bawnga Vs District Collector, Kolasib District
Gauhati High Court · (2017) 1 GauLR 673 : (2016) 5 GauLT 44
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts22 Jul 2016Dismissed
Er. T.S. Angami Vs State of Nagaland
Gauhati High Court · (2016) 5 GauLR 741 : (2016) 4 GauLT 261 : (2016) LIC 3637
Constitution of India, 1950 - Article 226Nagaland Government Servants (Transfer and Posting) Act, 2009 - Section 2
High Courts22 Jul 2016Dismissed
Pratul Patwary Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 85 : (2016) 6 GauLR 676 : (2016) 4 GauLT 175 : (2016) 4 NEJ 193
Constitution of India, 1950 - Article 226